16th SLCU-CAM Constitutional Law Moot Court Competition 2026-27

SLCU-CAM Constitutional Law Moot Court Competition

About the Event –

The School of Law, CHRIST (Deemed to be University), Bengaluru, is organising the 16th SLCU-CAM Constitutional Law Moot Court Competition 2026-27, scheduled to be held from 11th December 2026 to 13th December 2026 at the Bangalore Central Campus.

The Competition is the flagship event of the Moot Court Society, School of Law, CHRIST (Deemed to be University). It is a national-level, offline competition with a strict cap of 42 teams and is centred on contemporary questions of Constitutional Law. The Competition aims to provide a rigorous platform for legal research, practical application, advocacy, and oratory.

The Competition is being conducted in association with Cyril Amarchand Mangaldas as its title partner. SCC Online (Supreme Court Cases Online) is the knowledge partner and SCC Times is the media partner for the 16th edition.

For further details, including the Invitation, Rule Book, Moot Proposition, and Clarifications, please visit:

https://drive.google.com/drive/folders/1NZY0pmRM_Mroa7jVPOR2zXNlsEy2puU2

For event related queries please reach out on : nmcc@law.christuniversity.in.

About Cyril Amarchand Mangaldas –

Cyril Amarchand Mangaldas (CAM), India’s leading full-service law firm, is a trusted adviser to domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies.

The Firm comprises over 1,450 lawyers, including 230 Partners, with offices in Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City, Singapore and Abu Dhabi. CAM advises across M&A, Private Equity, Competition/Antitrust, Intellectual Property, Taxation, Insolvency and Bankruptcy, Infrastructure and Project Finance, Banking and Finance, Capital Markets, Real Estate, Employment, Corporate Governance, ESG, Investment Funds, Public Policy and Private Client matters.

Its Dispute Resolution practice covers Arbitration, Litigation and White Collar/Investigations, while its sectoral expertise includes Aerospace & Defence, Energy, Fintech, Insurance, Media & Entertainment, Pharmaceuticals, Healthcare & Life Sciences, and TMT.

The School of Law, CHRIST (Deemed to be University), Bengaluru, was founded and is administered by the Carmelites of Mary Immaculate (CMI). The parent university, CHRIST (Deemed to be University), formerly Christ College, was among the first institutions in India to be accredited by NAAC in 1998 and received the top grade ‘A+’ in 2022.

SLCU was ranked among the best colleges in India in the Law category according to the NIRF Rankings declared by the Ministry of Education in 2025. Its courses are approved by the Bar Council of India. The School has audio-visual classrooms, resourceful libraries, an information centre with all-time internet connectivity, conference halls and mini-auditoriums.

CHRIST (Deemed to be University) has focused on inculcating practical argumentative skills through moot court competitions and on fostering research and analysis of the practical implications of law. The School of Law has, for 20 years, cultivated a culture of academic excellence, ethical leadership and global engagement.

Release of Proposition

21st September 2026

Last Date for Registration & Seeking Clarifications

2nd November 2026

Release of Team Codes

5th November 2026

Release of Clarification

9th November 2026

Last Day for Submission of Memorials

28th November 2026

Oral Rounds

11th-13th December 2026

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