NUALS, Kochi | National Seminar on Labour Laws, Indian Knowledge System and Constitutional Values

The Seminar aims to explore labour laws in India through the combined perspectives of the Indian Knowledge System (IKS) and the Constitutional vision of social justice. It examines how the ancient Indian ideal of Sarva Jana Hitaya, Sarva Jana Sukhaya (the welfare and happiness of all) aligns with modern labour rights and constitutional values.

NUALS National Seminar on Labour Laws
  • The Centre for Women and Family Studies (CWFS) launched in the year 2014 as one of the advanced centres of research in the National University of Advanced Legal Studies (NUALS), Kochi, established by Act 27 of 2005 of the Kerala State Legislature is organizing a National Seminar on Labour Laws, Indian Knowledge System and Constitutional Values on October 8-9,2026.

  • The Seminar aims to explore labour laws in India through the combined perspectives of the Indian Knowledge System (IKS) and the Constitutional vision of social justice. It examines how the ancient Indian ideal of Sarva Jana Hitaya, Sarva Jana Sukhaya (the welfare and happiness of all) aligns with modern labour rights and constitutional values.

  • Theme: Exploring Labour Laws through the Indian Knowledge System and Constitutional Values- Sarva Jana Hitaya and Labour Rights in India’.

  • Sub-themes:

    1. Labour rights in India

    2. Decent work, social justice, and inclusive growth.

    3. Indian Knowledge System (IKS) and Labour Ethics

    4. Traditional Indian philosophies on work, duty (dharma), and welfare.

    5. Sarva Jana Hitaya in promoting equitable treatment of workers.

    6. Ethical principles in modern labour relations.

    7. Constitutional commitment to social and economic justice.

    8. Gender equality and workplace discrimination.

    9. Child labour, bonded labour, and migrant workers.

    10. Corporate social responsibility and worker welfare.

    11. Labour legislations and the Labour Codes.

    12. Protection of Wages, Occupational safety, Social security, Industrial relations, and Workers’ rights.

    13. Contemporary Challenges in Labour Sector

    14. Informal sector employment.

    15. Gig and platform workers.

    16. Impact of globalization and technological change on employment.

    17. Integrating IKS with Modern Labour Governance

    18. Sustainable and Inclusive labour policies based on constitutional morality and indigenous knowledge.

    19. Integration of Constitutional values and IKS

    20. Convergence of IKS, SDGs and Labour Rights Administration and Adjudication

Who can submit: Academicians, researchers, legal practitioners, professionals, policymakers, and students.

How to Submit: Abstract of not less 500 words to be submitted by email to cwfs@nuals.ac.in on or before August 20,2026. Filename of abstract shall be ‘nameabs26’ (eg., rimiabs26). Only single authorship is permitted.

Key Dates

  1. Date of Submission of Abstract — August 30, 2026

  2. Intimation of acceptance of Abstract- September 8, 2026

  3. Last date of Submission of Full Papers- September 29, 2026

  4. Date of National Seminar & Paper Presentation : October 8 & 9,2026

Registration fee : Rs 500 (inclusive of GST)

Poster Making Competition– Digital entries to be submitted by email to cwfs@nuals.ac.in with file name ‘namedigpos26’ eg., rimidigpos26 on or before October 1, 2026

Highlights:

$ Hybrid mode of Presentation on prior request is allowed.

$ Cash Prizes&Six months of CaseMine AI Pro access for Best Research Paper &First Runner up

$ Cash Prize for the Best Digital Poster

$ Publication of Book with ISBN (with selected Articles only, subject to AI & Plagiarism detection below 15% and approval of Board of Reviewers). Research Paper shall uniformly follow SILC style of citation. Single authorship is permitted.

Contact Details:

Prof. (Dr) Sheeba S. Dhar -9496100221

Mr. Advaith Vijay, Student Associate, CWFS- 8078907848

Ms. Gauri Parvathy R., Student Associate, CWFS -7012354689

Ms. Sree Sam, Student Associate, CWFS -7012354689

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