About the Organisation
Amity University, Noida, a pioneer in higher education, is renowned for its commitment to academic excellence and holistic student development. Amity Law School, Noida, upholds this tradition through its industry-relevant curriculum, rigorous pedagogy, and focus on nurturing competent legal professionals who contribute meaningfully to the legal fraternity at both national and international levels.
About the Opportunity
The Moot Court Society of Amity Law School, Noida proudly announces the 16th Paperless Amity International Moot Court Competition, 2026 (AIM 2026).
Scheduled for 8th October to 10th October, 2026, AIM 2026 will be conducted in offline setting at the Amity Law School Noida campus, providing participants with the invaluable opportunity for direct engagement and authentic mooting experiences.
Theme
This year’s theme is:
“Regulating Artificial Intelligence in International Law – Drones, UAVs and Machines and the Case Concerning State Sponsored Warfare.”
As one of the most anticipated mooting events in the academic calendar, AIM 2026, will challenge participants to engage with complex issues of international law, offering a platform to demonstrate research depth, analytical reasoning, and persuasive advocacy. The competition will be conducted entirely in a paperless format.
Eligibility
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‘Bona Fide’ students currently enrolled in any recognized Law Schools, Universities, and Institutions in India or Abroad with a minimum three year of LL.B. courses shall be eligible to participate.
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Only one team is allowed to participate from each Institution/College through a valid authorization.
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Each team shall consist of three (3) members- two speakers and one researcher. No observer/ faculty member is allowed.
Registration Fee
All teams shall be required to pay;
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With Accommodation |
₹ 8,500 |
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Without Accommodation |
₹ 7,000 |
*The registration fee is inclusive of 18% G.S.T.
Prizes and Special Perks
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Attractive cash prizes and trophies for the Winning Team, Runners-Up, Best Memorial, and Best Speaker.
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The Winning Team will receive three one-year free subscriptions to SCC Online Web Edition worth a total of ₹1,00,500.
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All participants will receive a one-month free subscription to SCC Online Web Edition, worth ₹3,100 each.
Important Dates
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EVENTS |
DATE |
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Release of Brochure along with Moot Proposition |
August 17th |
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Last Date of Registration |
September 25th |
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Last Date of Memorial Submission |
October 2nd |
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Days of the Competition |
8th to 10th October,2026 |
Registration Process
The following is the provisional registration link:
Register for 16th Amity International Moot Court Competition, 2026
Contact Information
For any queries, please contact-
Ansh Sinha, Student Convenor, +91 9685410008
Asmi Pandey, Student Convenor, +91 9111167007
Advik Jain, Student Co-Convenor, +91 9625670449
Aryan Sawarn, Student Co-Convenor, +91 8210942239
Official Mail id:
16amityinternantionalmoot@gmail.com
Important Links
Competition Brochure, Moot Proposition & Rulebook:
