The Supreme Court examined whether a husband’s adultery allegations against his wife, supported by photographs and videos, could justify denial of interim maintenance under Section 125 CrPC.
The Supreme Court examined whether a husband’s adultery allegations against his wife, supported by photographs and videos, could justify denial of interim
The Supreme Court examined whether a husband’s adultery allegations against his wife, supported by photographs and videos, could justify denial of interim maintenance under Section 125 CrPC.