Saveetha School of Law (SSL), Saveetha Institute of Medical and Technical Sciences (SIMATS), proudly presents the National Mega Moot Court Competition 2026, a prestigious national-level advocacy competition that will bring together law students from across India to showcase their legal research, drafting, and oral advocacy skills.
Designed to replicate real courtroom proceedings, the competition provides participants with an opportunity to engage with complex legal issues, argue before distinguished judges, and strengthen their practical understanding of the law.
Key Highlights
Registration Deadline: 12 August 2026
Registration Fee: ₹3,500 per team (excluding accommodation charges)
Preliminary Rounds & Researcher’s Examination (Online): 31 August 2026
Quarter-Finals, Semi-Finals & Grand Finale (Offline): 15—17 September 2026 at Saveetha School of Law, Chennai.
Cash Prizes, Trophies & Certificates await the winning teams, recognising excellence in advocacy, legal research, and courtroom performance.
The Moot Court Society of Saveetha School of Law has consistently nurtured advocacy through regular moot court sessions and national competitions. The National Mega Moot Court Competition 2026 continues this legacy by offering participants a platform to compete, learn, and interact with eminent members of the legal fraternity.
The event is honoured to have SCC Online as its Exclusive Knowledge Partner and SCC Times as its Exclusive Media Partner, ensuring extensive academic support and nationwide visibility within the legal community.
Law students from universities and law schools across the country are invited to participate in this prestigious competition and experience the true spirit of advocacy, professionalism, and constitutional values.
Venue: Saveetha School of Law, SIMATS, Chennai
Motto: Vox Constitutionis, Vox Populi — The Voice of the Constitution is the Voice of the People.
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