At IAC Eurasian Arbitration Week 2026, renowned international arbitrator and mediator Joe Tirado shares why negotiated settlements often provide more practical, efficient, and commercially valuable outcomes than pursuing every dispute through arbitration.
In this conversation, Joe Tirado discusses:
- Why settlement is a strategic advantage, not a sign of weakness
- The growing importance of mediation in international disputes
- Arbitration vs mediation: choosing the right approach
- Why clients value dispute resolution over simply winning
- The future of ADR in cross-border commercial disputes
Featuring Joe Tirado, International Arbitrator, Mediator & ADR Consultant, TiradoADR Limited (UK/Spain).
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