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Government of India has launched SHe-Box 2.0, an upgraded digital platform under Mission Shakti to strengthen implementation of the PoSH Act, 2013.
Government of India has launched SHe-Box 2.0, an upgraded digital platform under Mission Shakti to strengthen implementation of the PoSH Act, 2013. The portal enables women to file and track complaints while enhancing accountability through improved monitoring mechanisms.
No surrender of tenancy without agreement or decree; Continuous acceptance of rent entitles tenant to repossession: Bombay HC
Advocate Entitled to Agreed Professional Fees Adjustable Against Compensation Amount: Delhi HC Dismisses Client’s Appeal on Failure to Prove Payment
Supreme Court: High Court Cannot Substitute Mandatory Injunction with Compensation When No Such Relief Is Claimed
