What does it take to build a successful career in international arbitration? How is the field evolving in response to changing business realities, technology, and the growing complexity of cross-border disputes?
In this exclusive SCC Times interview, we speak with Zeina Obeid about her professional journey, key developments in international arbitration, the qualities required to succeed in the profession, and the future of dispute resolution in a rapidly changing legal landscape.
From navigating complex international disputes to fostering leadership within the legal profession, Zeina shares valuable insights for practitioners, students, and anyone interested in arbitration and global dispute resolution.

