Call for Participation | SKJ Law College Announces Two Day National Seminar on the theme “Women, Law and Social Change in India: Navigating Rights, Justice, Contemporary Challenges and Pathways to Empowerment” | 18th-19th July, 2026 | Hybrid Mode

1. ABOUT THE ORGANISATION

Sri Krishna Jubilee Law College, situated at Gannipur, Muzaffarpur, Bihar, is a premier institution of legal education established in 1948 and affiliated with B.R.A. Bihar University, Muzaffarpur. The College is approved by the Bar Council of India and has been accredited with Grade “B+” by NAAC. Over the years, the institution has distinguished itself through its commitment to academic excellence, legal scholarship, advocacy training, experiential learning, and the promotion of research-oriented legal education. The College regularly organizes seminars, conferences, symposiums, moot court competitions, and legal awareness programmes to foster intellectual growth and professional competence among students and scholars.

2. ABOUT THE SEMINAR

Sri Krishna Jubilee Law College is organizing a Two-Day National Seminar on the theme “Women, Law and Social Change in India: Navigating Rights, Justice, Contemporary Challenges and Pathways to Empowerment” on 18th-19th July, 2026 in Hybrid Mode.

The seminar seeks to provide a platform for meaningful academic deliberations on the evolving legal, social, and constitutional dimensions of women’s rights in India. It aims to facilitate discussions on gender justice, women’s empowerment, legal reforms, contemporary challenges, and policy interventions necessary for achieving substantive equality and social transformation.

3. ABOUT CALL FOR PAPERS

The Organizing Committee invites original, unpublished, and high-quality research papers from academicians, researchers, legal professionals, scholars, and students on the theme of the seminar and its related sub-themes. The seminar aims to encourage interdisciplinary and critical engagement with issues concerning women, law, justice, and social change.

4. ELIGIBILITY

The seminar is open to:

• Academicians

• Researchers

• Students

• Professionals

• Scholars

• Legal Practitioners

• Policy Experts

5. THEME

Women, Law and Social Change in India: Navigating Rights, Justice, Contemporary Challenges and Pathways to Empowerment

Sub-Themes

• Sexual Harassment at Workplace: Laws and Implementation

• Trafficking of Women: Legal Framework and Solutions

• Women’s Reproductive Rights in India

• Uniform Civil Code: Implications for Women

• Women in Criminal Justice System

• Women’s Rights in Property, Marriage, and Family Laws

• Challenges Faced by Women in the Legal System

• Women’s Role in Legal Profession and Leadership

• Domestic Violence and Women’s Rights

• Cyber Crimes Against Women

• Gender Equality and Legal Reforms

• Digital Privacy and Cyber Exploitation

The above themes are illustrative and not exhaustive. Papers on related areas are also welcome.

6. SUBMISSION CATEGORIES

• Research Papers

• Articles

• Case Comments

• Legislative Comments

7. FORMATTING GUIDELINES

• Word Limit: 2,500—5,000 words

• Font: Times New Roman (English) / Mangal (Hindi)

• Font Size: 14 for Headings and Sub-headings; 12 for Body Text

• Line Spacing: 1.5

• Citation Style: ILI, Bluebook, 20th Edition

• Margins: 1 inch on all sides

• Language: English or Hindi

8. SUBMISSION GUIDELINES

• Submissions must be original and unpublished.

• Papers should not be under consideration for publication elsewhere.

• Co-authorship is permitted.

• Authors must ensure proper citation and adherence to academic ethics.

• AI-generated content is strictly prohibited.

• The decision of the Editorial and Review Committee shall be final.

9. REGISTRATION FEES

10. REGISTRATION PROCESS

Participants are required to register through the official Google Form available in the seminar brochure. Registration shall be considered complete only after successful payment of the prescribed registration fee and submission of the registration form.

11. REGISTRATION AND SUBMISSION DEADLINE (IMPORTANT DATES)

12. SUBMISSION PROCEDURE

Participants are required to submit an abstract and, upon acceptance, the full paper in accordance with the prescribed guidelines. All submissions must be made through the designated submission mechanism mentioned in the registration form and seminar brochure. Papers may be submitted in either English or Hindi.

13. CONTACT INFORMATION

For any queries, participants may contact:

• +91 7355570455

• +91 7499263291

• +91 9450745375

14. Venue:

S.K.J. Law College, L.P. Shahi Path, Gannipur, Muzaffarpur, Bihar, India.

15. OFFICIAL LINK (IF ANY)

Registration Link: https://forms.gle/gsVFcNVy2r4gQA2L9

College Website: https://www.skjlawcollege.ac.in/

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