Cyprus Arbitration Day 2026| Why Global Parties Are Choosing Cyprus for Arbitration: Exclusive Conversation with Agis Georgiades

Cyprus Arbitration Day 2026

Why are international parties increasingly choosing Cyprus as their preferred arbitration seat?

At Cyprus Arbitration Day 2026, Mr. Sudeep Malik, Director and Associate Editor of SCC Online and SCC Times spoke with Mr. Agis Georgiades, Partner, CGA, Nicosia to discuss Cyprus’ growing prominence in international dispute resolution, the impact of AI on arbitration practice, sanctions-related challenges, investment treaty reforms, and the future of Investor-State Dispute Settlement (ISDS).

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