Call for Registration – National Conference on Shaping the Future of Legal Education: Innovation, Practice and Reforms [May 30 & 31; Kochi; Free Registration]

Government Law College Ernakulam national conference legal education 2026

Government Law College Ernakulam is conducting a two day national Conference On “Shaping the future of Legal Education: Innovation, Practice and Reforms on May 30,31 2026

ABOUT CONFERENCE

Government Law College, Ernakulam is the first Law College in Kerala founded in 1874 in the heart of the Metropolitan city of Kochi.

This conference on Shaping the Future of Legal Education: Innovation, practice and Reforms, serves as a dynamic platform for academicians, legal professionals, policymakers, and students to engage in meaningful dialogue on the future of legal education. It provides an opportunity to exchange ideas on curriculum innovation, interdisciplinary learning, technology integration, and bridging the gap between theory and practice. The platform also encourages discussions on research excellence, institutional reforms, and global collaborations, fostering a holistic and forward-looking approach to legal education grounded in constitutional values.

This Conference is being organized by College Union 2025-2026, conjointly with Law Journal Club, Bhagath Singh Study Circle of Government Law college Ernakulam.

Venue- Government Law college Ernakulam, near Marine Drive

The Conference will be in offline mode.

DISTINGUISHED SPEAKERS & RESOURCE PERSONS (Refer Brochure)

  • Justice Jasti Chelameswar

    Former Judge, Supreme Court of India

  • Justice Kurian Joseph

    Former Judge, Supreme Court of India

  • Justice K. Chandru

    Former Judge, Madras High Court

  • Justice Sunil Thomas

    Former Judge, Kerala High Court & Judicial Member, Central Administrative Tribunal, Ernakulam Bench

  • Adv. Colin Gonsalves

    Senior Advocate, Supreme Court of India & Founder, Human Rights Law Network

  • Prof. (Dr.) G.B. Reddy

    Vice Chancellor, National University of Advanced Legal Studies, Kochi

  • Prof. (Dr.) Bismi Gopalakrishnan

    Head, School of Indian Legal Thought, Mahatma Gandhi University

  • Dr. Arul George Scaria

    Professor of Law, National Law School of India University

  • Adv. Nagaraj Narayanan

    Member, Bar Council of India & Director, Karnataka Law Academy

  • Adv. Prasanth Sugathan

    Advocate, Kerala High Court & Technology Law Expert

  • Dr. Aneesh V. Pillai

    Associate Professor, School of Legal Studies, CUSAT

  • Mr. Biju K. Nair

    Founding Partner, Legalitech

Registration

CERTIFICATE

  • Certificate will be awarded to all participants.

SCHEDULE

You can view our brochure : : https://drive.google.com/file/d/102KWVexRkysb-GVFdZkwzooHFI7ZhBCK/view?usp=drivesdk

For further enquiries contact:

→ Varna – 8089735715

→ Adheena – 9061227732

→ Aswathidevi – 9400658485

→ Akash – 9961946711

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