Shyam Divan lessons for young lawyers

Speaking at the release of In Chambers: A Young Lawyer’s Guide to Practice, Ethics and Advocacy by Talha Abdul Rahman, Sr Adv Shyam Divan shares lessons from his formative days at the Bar that stayed with him for years. It’s the kind of experience that doesn’t just teach you something in the moment, but continues to influence how you think, argue, and carry yourself as a lawyer.

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