On 3-2-2026, the Supreme Court Collegium led by CJI Surya Kant in its meeting, recommended the appointment of the following retired Judges as ad hoc Judges of the High Court of Judicature at Allahabad in terms of Article 224-A of the Constitution, for a period of two years:
(i) Justice Mohd. Faiz Alam Khan,
(ii) Justice Mohd. Aslam,
(iii) Justice Syed Aftab Husain Rizvi,
(iv) Justice Renu Agarwal, and
(v) Justice Jyotsna Sharma
