President appoints 14 Advocates as Additional Judges of Bombay High Court

On 27-8-2025, the President of India, in exercise of powers under Article 224(1) of the Constitution, appointed 14 Advocates as Additional Judges of Bombay High Court:

1. Siddheshwar Sundarrao Thombre,

2. Mehroz Ashraf Khan Pathan,

3. Ranjitsinha Raja Bhonsale,

4. Nandesh Shankarrao Deshpande,

5. Amit Satyavan Jamsandekar,

6. Ashish Sahadev Chavan,

7. Sandesh Dadasaheb Patil,

8. Vaishali Nimbajirao Patil-Jadhav,

9. Abasaheb Dharmaji Shinde,

10. Shreeram Vinayak Shirsat,

11. Hiten Shamrao Venegavkar,

12. Farhan Parvez Dubash,

13. Rajnish Ratnakar Vyas

14. Raj Damodar Wakode,

The afore-stated 14 Advocates were recommended for Judgeship by the Supreme Court Collegium on 19-8-2025.