Centre notifies appointment of 3 Advocates as Additional Judges of Bombay High Court

Supreme Court Collegium on 28-7-2025 had recommended names of the Advocates to be appointed as High Court Judges.

Published on By
Appointment of 3 Advocates as Bombay HC Judges

On 13-8-2025, the President of India in exercise of the power conferred by Article 224(1) of the Constitution, appointed the following Advocates as Additional Judges of Bombay High Court:

  • Ajit Bhagwanrao Kadethankar,
  • Sushil Manohar Ghodeswar

  • Aarti Arun Sathe

The Supreme Court Collegium on 28-7-2025, had recommended the names of the afore-stated Advocates to be elevated as Judges.

Tags :
Leave a comment

Most Read

Must Watch

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.