On 26-5-2025, the Supreme Court Collegium headed by CJI, B.R. Gavai, recommended the transfer of Justice Tadakamalla Vinod Kumar, Judge, High Court for the State of Telangana, to the Madras High Court.
Justice T. Vinod Kumar enrolled as an advocate in 1988 in the Bar Council of Andhra Pradesh and joined in the chambers of Ravi. S, Senior Advocate. Having specialized in Tax and Corporate Litigation, Justice T. Vinod Kumar was appointed as Senior Standing Counsel for Income Tax in 2015 and as Special Standing Counsel for Commercial Tax in 2016 and continued till elevation as Judge.
Justice T. Vinod Kumar was appointed as Judge of the High Court for the State of Telangana, Hyderabad and sworn-in on 26-8- 20191.
