ICC IAG Research Forum 2025

The Research Forum of the ICC India Arbitration Group (IAG) is excited to invite submissions for its annual Thought Leadership Series—a platform to spotlight path breaking discussions in international arbitration.

Themes:

  • The Future of Ethics in International Arbitration

  • Technological Advancements in Arbitrationto enhance Procedural Efficiency

– Deadline for abstract submission: 31 July 2025

– Eligibility: Open to law students and professionals (two separate categories)

– Selected papers will be compiled for distribution at ICC India Arbitration Day, with the best paper author invited to present at the event.

Submit here: https://lnkd.in/d4ACTxV5

For queries: icc.indiaarbitrationgroup@gmail.com

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