President appoints two Additional Judges of Gauhati High Court

Justice Kardak Ete and Justice Mridul Kumar Kalita were appointed Additional Judges.

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Additional Judges Gauhati HC

On 17-1-2025, the Ministry of Law and Justice notified the appointment of the following Additional Judges by the President of India in exercise of powers under Article 217(1) of the Constitution:

  • Justice Kardak Ete

  • Justice Mridul Kumar Kalita

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