AIL-NHRC National Moot Court Competition, 2025

‘The Army Institute of Law, Mohali (AIL)’ in collaboration with ‘The National Human Rights Commission of India (NHRC)’ is conducting the AIL- NHRC National Moot Court Competition, 2025 to be held on January 23rd-25th.

AIL-NHRC National Moot Court Competition

ABOUT THE ARMY INSTITUTE OF LAW

The Army Institute of Law (AIL) was established in July 1999 by the Indian Army under the aegis of the Army Welfare Education Society (AWES) at its interim location at Patiala. In July 2003, the Institute shifted to Sector 68, Mohali. The Institute is accredited grade ‘B’ by the National Assessment and Accreditation Council (NAAC).

ABOUT NHRC

The National Human Rights Commission (NHRC) of India was established on October 12, 1993. It was established by the Protection of Human Rights Act (PHRA), 1993 as amended by the Protection of Human Rights (Amendment) Act, 2006.

The NHRC is an embodiment of India’s concern for the promotion and protection of human rights. Section 2(1)(d) of the PHRA defines Human Rights as the rights relating to life, liberty, equality, and dignity of the individual guaranteed by the Constitution or embodied in the International Covenants and enforceable by courts in India. It is in this background this competition is being launched.

ABOUT THE COMPETITION

The prestigious AIL-NHRC National Moot Court Competition, hosted by Army Institute of Law will be held physically from 23rd to 25th January at the Army Institute of Law campus, Mohali.

ELIGIBILITY CRITERIA

Participation is restricted to bona-fide law students either enrolled in the 3-year law course or the 5-year integrated law course.

GENERAL RULES

  • Only one team from each participating college shall be registered for the competition. Each team shall comprise of either three members (two Speakers and one Researcher) or two members (two Speakers) only.

  • No faculty member, coach, observer, or a designated observer or fourth member is allowed to accompany the team, and neither will be allowed to join the teams during oral rounds.

  • The language for the Competition shall be English only.

  • The rounds shall comprise of- (i) Memorial Rounds (Memorial based selection) (ii) Octa/Quarter/Semi and Final Rounds (Offline Rounds)

  • Stay and Transportation shall be provided by the organizers for Oral rounds.

  • No change in the names of the participants shall be permitted unless the same has
    been communicated to the organizers a week before the event in exceptional
    circumstances (at the discretion of organizers). It will be only allowed if the participating college attaches due proof.

REGISTRATION DETAILS

  • The teams should provisionally register through by sending an E-mail to: ailnhrc2024@gmail.com  (with subject Moot Court Registration)

  • Registration Fee for Memorial based selection: Rs 1000/- (Non-refundable) for each participating team. The fee for Memo rounds to be submitted by 6th December, 2024 through online transaction by clicking on the link below this post

  • The scanned copy of the receipt of payment along with the duly filled registration form (attached with the brochure) should be sent on or before 6th December 2024 via e- mail ailnhrc2024@gmail.com : with the following details:

  • Details of Payment of Registration Fee- (i) Transaction ID (ii) Bank (iii) Date of payment

  • The fee for Oral round to be held at AIL Mohali is Rs 7500, to be paid by 3rd January 2025.

IMPORTANT DATES

  • Release of Moot Proposition: 22nd November, 2024.

  • Deadline for provisional Registration: 03rd December 2024.

  • Deadline for Registration form along with submission of the fee for memorial @Rs.1000/-: 06th December 2024

  • Deadline for seeking clarifications to the proposition: 9th December, 2024.

  • Release of clarifications: 11th December 2024.

  • Deadline for submission of soft copies of Memorials: 20th December 2024, 11:59 P.M.

  • Declaration of the Result of the Memorials: 26th December 2024.

  • Deadline for submission fee @ Rs. 7500/- for Oral rounds: 3rd January 2025.

SCHEDULE FOR ORAL ROUNDS:

  • Reporting to AIL Campus-Registration for Oral Rounds: 23rd January, 2025.

  • Octa Final, Quarter Final & Semi Final Round: 24th January 2025.

  • Final Round: 25th January 2025.

AWARDS- WORTH RS. 1,51,000/-

  • Best Team:- Rs. 45,000/- along with a certificate

  • Runners Up:- Rs. 36,000/- along with a certificate

  • Best Memorial (Petitioner):- Rs. 18,000/- along with a certificate

  • Best Memorial (Respondent): — Rs. 18,000/- along with a certificate

  • Best Orator (Male):- Rs. 12,000/- along with a certificate

  • Best Orator (Female):- Rs.12,000/- along with a certificate

  • Best Orator (Final Round):- Rs. 10,000/- along with a certificate

CONTACT INFORMATION

For any queries, please write to ailnhrc2024@gmail.com or contact any of the following:

Event Convenor: Dr. Kulpreet Kaur

Email- kulpreet.bhullar@ail.ac.in

Student Convenors:

Mr. Pushpam Singh – +91 79036 00410 and Ms. Kanishka Chopra – +91 70099 18350

PAYMENT LINK FOR THE MEMORIAL ROUNDS:

https://www.onlinesbi.sbi/sbicollect/icollecthome.htm?corpID=593474

PAYMENT LINK FOR THE ORAL ROUNDS:

https://www.onlinesbi.sbi/sbicollect/icollecthome.htm?corpID=59347

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