NUALS NTAC 2025 [January, 2025]

The National University of Advanced Legal Studies (NUALS), Kochi, established in 2005

NUALS NTAC 2025

About the National University of Advanced Legal Studies

The National University of Advanced Legal Studies (NUALS), Kochi, established in 2005, is a premier legal institution that combines traditional jurisprudence with modern legal education. Our distinguished faculty of legal experts guides students in a state-of-the-art campus facilities, while international collaborations provide a global perspective to legal education. Beyond academics, NUALS emphasizes extracurricular activities and holistic development, boasting numerous national and international achievements. Our commitment to academic excellence shapes not just skilled lawyers, but future leaders who are ready to make their mark in the global legal landscape. Through innovative teaching methods and comprehensive development programs, NUALS has established itself as a leading centre of excellence in legal studies.

About CLD

The Centre for Law and Development at the National University of Advanced Legal Studies, Kochi, is dedicated to advancing legal developments in our nation. Committed to policy formulation and socio-legal research, the Centre addresses key developmental issues and public welfare needs while meeting international standards. Through initiatives like the Trial Advocacy Workshops, Mock Trials, the prestigious National Securities Law Moot, and series of Special Lectures covering topics like Insolvency and Bankruptcy, Mergers and Acquisitions etc, the Centre fosters a deeper understanding of critical legal subjects. Guided by dedicated faculty, it continues to advance its mission in the legal domain.

About NUALS NTAC

The NUALS National Trial Advocacy Competition (NTAC) is a premier platform for law students to enhance their advocacy skills in a competitive, practical environment, bridging the gap between theory and courtroom practice. Since establishing the National Trial Advocacy Competition in 2006, NUALS has consistently upheld premier standards in the field. The 2025 edition focuses on criminal trials, evaluating students on their grasp of legal principles and their application to factual scenarios. This year’s competition integrates the latest criminal laws, such as the Bharatiya Nyaya Sanhita, the Bharatiya Nagarik Suraksha Sanhita, and the Bharatiya Sakshya Adhiniyam, preparing participants for a dynamic legal landscape.

Eligibility

The Competition is open to all law colleges, law schools, universities, and departments of law in India, recognized by the Bar Council of India. Eligibility is restricted to LL.B. students enrolled in either the three-year or five-year law programs.

Location

The Qualifier Rounds of the NUALS National Trial Advocacy Competition, 2025 is scheduled to take place virtually through Google Meet on 11th January 2025. The Advanced Rounds will be conducted in person at the NUALS, Kochi campus from 31st January to 2nd February 2025.

Prizes

Certificate of Participation will be awarded to all the participants. Additionally, the top teams and performers will get the following prizes:

Best Trial Advocacy Team Award

A Trophy and cash prize of Rs 50,000/-

Second Best Trial Advocacy Team Award

A Trophy and cash prize of Rs. 30,000/-

Best Memorial Award

A Trophy and cash prize of Rs. 15,000/-

Second Best Memorial Award

A Trophy and cash prize of Rs. 7,500/-

Best Trial Advocate Award

A Trophy and cash prize of Rs. 10,000/-

Second Best Trial Advocate Award

A Trophy and cash prize of Rs. 5,000/-

Registration

Participation in the NUALS National Trial Advocacy Competition, 2025 is restricted to 64 teams only. The slots shall be reserved based on a ‘first come’ basis for the first 64 teams. Only two teams per College/Institution/University shall be permitted to take part in the Competition.

Teams wishing to participate in the competition must complete the registration process by 15th December 2024, by submitting the duly filled Proforma available on the website of the Centre for Law and Development. The registration link is provided below —

https://nuals.ac.in/Centre-for-Law-and-Development.aspx

Kindly access the Trial Proposition, Rules and Regulations and Brochure for event in the drive link given below.

https://drive.google.com/drive/folders/1n5vDKOxkDEe_ZM2xT4ex3OXu5ScjDmkB?usp=sharing

Fee Structure

A two-tiered registration fee structure applies to the Competition. All participating teams are required to pay a base registration fee of Rs. 2000/- (Rupees Two Thousand Only) on or before 15th December, 2024. Additionally, the sixteen (16) teams qualifying for the Advanced Rounds will be required to pay an additional fee of Rs. 3000/- (Rupees Three Thousand Only) by 15th January, 2025.

Please note that registration fees, once paid, will not be refunded

Important Dates

1st November 2024

Release of Registration form, Rulebook and Trial Proposition

15th December 2024

Last Date for Registrations

18th December 2024

Last Date for seeking Clarifications

21st December 2024

Publication of Clarifications

3rd January 2025

Submission of Argument Note (For the Qualifier Round)

10th January 2025

Draw of Lots for Qualifier Round

11th January 2025

Qualifier Round

12th January 2025

Result Publication of the Qualifier Round

24th January 2025

Last Date for Submission of Memorials

31st January 2025

Inaugural Ceremony, draw of lots, exchange of Memorials

1st February 2025

Preliminary and Quarter Final Rounds

2nd February 2025

Semi Final, Final Rounds and Valedictory Ceremony

Contact Information

For any further clarifications, please email at: cld@nuals.ac.in

Student Convenors

Bliss Joseph Saigi: +91 9188592055

Afrah Abdul Gafoor: +91 9895550780

Social Media Handles

Instagram: @cldnuals

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