About MNLU Mumbai
Maharashtra National Law University (MNLU) Mumbai, established under the Maharashtra Act VI of 2014, is one of the premier National Law Universities in India. The prime goal of the University is to disseminate advanced legal knowledge and processes of law amongst the students and impart in them the skills of advocacy, legal services, and law reforms and make them aware and capable of utilizing these instruments for social transformation and development. MNLU Mumbai believes in the values enshrined in the Indian Constitution viz. Justice, Liberty, Equality, Fraternity, Secularism, Humanism, etc. and makes all-out efforts to inculcate them in its students, staff, and others to make this institution not only a center of legal knowledge but also an inclusive center of humanity.
The University offers a five years integrated BA.,LL.B. (Hons.) program, one year LL.M. program (in various disciplines), M.A. in Mediation and Conflict Resolution for Executives, PG Diplomas, and Ph.D. Program, among others. The program structures and curriculum of the University are framed by a team of dedicated and committed teachers with guidance from industry experts and academia. Hon’ble Dr. Justice D.Y. Chandrachud, Chief Justice, Supreme Court of India is the Chancellor of the University, who not only guides, but also inspires the institution with his novel ideas and rich experience. Prof. (Dr.) Dilip Ukey, Hon’ble Vice-Chancellor of the University and an eminent scholar in the field of law is guiding and leading the University to make newer strides in its journey towards academic excellence….
About Mohit Mokal Mediation
Mr. Mohit Mokal is a certified mediator from IMI, SIMI, CMC, and ADR ODR UK. He has trained and mentored over 1000 students, participated in over 70 mediation & negotiation competitions in the capacity of either a participant, coach, judge or organiser. He is committed to the capacity building of students and young professionals alike in the field of dispute resolution.
About the Program
The program is designed to give the participants in depth knowledge about negotiation and mediation principles and offers real life experience through simulations and role plays. Each student is given individual feedback by our expert trainer on completion of exercise.
Details of the Program
Date: October 15, 2024
Hours of Training: 5 hours (11.00 am – 5.00 pm)
Venue: Online (Zoom)
Eligibility: All Undergraduate Law students
Fees: 1000/- per participant
Important Links
For any queries, please contact the following:
Coordinator
Ms. Rohini R. Kalyankar
Research Assistant (Law)
MNLU Mumbai
+91 8263007102 / +91 7020667287 (on a working day from 10 AM to 05 PM)
