The 4th Edition of the NUJS Competition Law Moot Court Competition, scheduled to take place from November 8th to November 10th, 2024.
The West Bengal National University of Juridical Sciences (NUJS) was established under the ] WBNUJS Act, 1999 (West Bengal Act IX of 1999) adopted by the West Bengal Legislature in July, 1999. The University was notified under Clause (f) of Section 2 of the UGC Act, 1956 in August 2004 and has been granted permanent affiliation by the Bar Council of India in July 2005. Initially, classes, which started in 2000, were held at Aranya Bhavan, where the Environment Ministry of the Government of West Bengal is located, and the first batches of students started living in government flats. On 28 October 2002, the university’s present- day permanent campus was inaugurated by the then Chief Justice of India, B. N. Kirpal.
ABOUT THE SOCIETY FOR INTERNATIONAL TRADE AND COMPETITION LAW (SITC)
The Society for International Trade and Competition Law (SITC) is an academic society at the West Bengal National University of Juridical Sciences (NUJS), Kolkata. At SITC, our mission is to advance knowledge and foster an environment of learning and growth in the dynamic fields of Competition Law and International Trade Law. Our activities include organizing workshops, lecture series, panel discussions, and seminars featuring experts from the Competition Commission of India (CCI), as well as academicians and industry professionals. We also share insights through the SITC podcast, our Quarterly Newsletters, the NUJS Competition Law Moot Court Competition, and the SITC blog. These events provide a platform for legal luminaries and professionals to engage with students and encourage participation from law schools across the country.
SPONSORS FOR THE EVENT
Victor Moses & Co. (Solicitors, Advocates & Trademark Attorneys)
With a legacy spanning over 93 years, Victor Moses & Co. is one of India’s most esteemed law firms, known for its commitment to providing exceptional legal services. The firm specializes in a wide array of practice areas, including corporate law, civil and criminal litigation, real estate, intellectual property, shipping and logistics, cyber laws, data privacy, labor law, and testamentary law. Renowned for their personalized approach, the firm tailors its legal strategies to meet the unique needs of each client, ensuring optimal outcomes across diverse sectors. With a strong focus on integrity, professionalism, and client satisfaction, Victor Moses & Co. has built enduring relationships with clients, ranging from individuals to large corporations. With a robust litigation practice, Victor Moses & Co. extends its services across India, including appearances in the Supreme Court and other prominent forums. Their satellite office in New Delhi strengthens their presence in the national capital, enabling them to serve clients across a vast range of jurisdictions. The firm combines its deep-rooted traditions with modern legal strategies, ensuring they remain at the forefront of India’s evolving legal landscape. Victor Moses & Co. is proud to support the 4th NUJS National Competition Law Moot Court Competition as the Gold Sponsor, continuing their commitment to fostering legal education and advocacy in India.
PolicyBazaar
Based in Gurgaon, Haryana, PolicyBazaar is a leading insurance broker approved by the IRDA of India, offering an online platform for customers to compare and purchase insurance policies and other financial services from top insurers. Founded in 2008 by Yashish Dahiya, Alok Bansal and Avaneesh Nirjar, PolicyBazaar’s mission was to bring transparency to the insurance industry by simplifying plan information, reducing mis-selling, and preventing policy lapses. At that time, the Indian insurance industry still lacked transparency and policies were mostly sold through agents. Policybazaar started by listing the details of multiple insurance policies for customers to choose from. It began as a price-comparison website, and an information portal for learning about insurance and insurance programs. The website subsequently expanded to become a marketplace for insurance policies. In 2015, Policybazaar launched its app for Android and iOS users.
Today, PolicyBazaar is India’s largest and most trusted online insurance platform, having helped over 16 million individuals find the best insurance plans and selling over 42 million policies since inception. With a vision to revolutionize insurance, PolicyBazaar continues to innovate, striving to build a robust health and financial safety net for households across India.
As India’s one-stop shop for all insurance needs, and helping millions of Indians secure their financial future, PolicyBazaar is proud to support the 4th NUJS National Competition Law Moot Court Competition as the Gold Sponsor, reaffirming its commitment to fostering growth and education in the legal and financial sectors.
State Bank of India
State Bank of India – As the largest public sector bank in India, the State Bank of India (SBI) is a cornerstone of strength and stability in the nation’s financial landscape. With a rich legacy spanning over two centuries, SBI is a trusted partner to millions of customers, operating an extensive network of over 22,000 branches and thousands of ATMs nationwide, ensuring that banking services are accessible to everyone. SBI’s commitment to customer satisfaction and innovative solutions has established it as a leader in the banking sector. At the forefront of its digital transformation is YONO (You Only Need One), a pioneering mobile banking app that seamlessly integrates banking, investment, shopping, and lifestyle services into a single platform. This comprehensive app empowers customers to manage their financial needs effortlessly and conveniently.
As a socially responsible corporate entity, SBI is dedicated to uplifting communities and driving sustainable development through its robust Corporate Social Responsibility (CSR) initiatives. The bank prioritizes education, healthcare, and environmental sustainability, contributing positively to society. As SBI continues to spearhead the digital banking revolution, its unwavering focus remains on innovation and enhancing customer experiences. The bank is committed to staying ahead of technological trends, integrating cutting-edge solutions, and expanding its digital offerings to meet the evolving needs of its customers.
SCC OnLine (Exclusive Knowledge Partner) and SCC OnLine Times (Media Partner)
SCC Online, provided by Eastern Book Company (EBC), is a leading platform in legal information and publishing with over 75 years of distinguished service in India. Founded in the 1940s by the Late Shri C.L. Malik and the Late Shri P.L. Malik, EBC has become a globally recognized entity for its substantial contributions to legal literature.
EBC publishes a comprehensive range of legal materials, including commentaries, student texts, and law reports, with a portfolio exceeding 550 authoritative titles. Its flagship publication, Supreme Court Cases (SCC), has been the foremost law report in India since 1969, characterized by its rigorous standards and extensive readership. EBC has pioneered technological advancements in legal research through SCC Online’s Case Finder, facilitating rapid access to Supreme Court case-law precedents. Since 2009, the web editions of SCC Online have expanded to encompass 3.4 million documents from over 20 countries, providing unparalleled access to legal resources.
The EBC brand epitomizes authenticity, reliability, and commitment to the rule of law, serving as a vital resource for the legal community.
TIMELINE
28th September, 2024
Early Bird Registrations Open and Release of Moot Proposition
5th October, 2024
End of Early Bird Registrations
7th October, 2024
Last Date for Sending in Clarifications
17th October, 2024
Release of Clarifications
18th October, 2024
Last Date for Provisional Registrations
24th October, 2024
Final Registrations Close and Last Date for Making Payments
4th November, 2024
Submission of Memorials
8th November, 2024
Opening Ceremony, Draw of Lots and Exchange of Hard Copy Memorials
9th November, 2024
Preliminary Rounds and Quarter Finals
10th November, 2024
Semi-Finals, Finals and Valedictory Ceremony
ELIGIBILITY AND TEAM COMPOSITION
- The Competition is open to all students, enrolled bona fide at the time of the competition on a regular basis in an undergraduate LL.B. degree programme or its equivalent conducted by any recognized Institution/College/University in India. Students enrolled in postgraduate or diploma programmes are not eligible to participate.
- A recognized Institution/College/University shall be entitled to send only one Team for the Competition.
- Each Team shall comprise a minimum of 2 (two) and maximum 3 (three) members. In case of a three-member team, two members of the Team shall be designated as Speakers and the third member shall be designated as the Researcher. In case of a two-member team, both members shall be designated as Orators.
- Any additional member or Team Coach accompanying a Team shall not be recognized and will not be entitled to a certificate for the Competition.
TEAM REGISTRATION FEES :
Early Bird – Inr 9,000/-
Normal Registration – Inr 10,500/-
(Note: This Fees Includes Accommodation)
CONTACT INFORMATION
For further queries contact:
Suansh Joshi – +91 74473 28941
Basundhara Das – +91 62945 85134
Arya Pugalia – +91 79801 17181
Prakhar Aditya – +91 72941 76696
Email – sitcmoot@nujs.edu
Instagram – @sitcnujs
Provisional Registration link – here.
Moot brochure and proposition- HERE