1st National Civil Trial Advocacy Competition 2024-25

School of Law, CHRIST (Deemed to be University), Bangalore is hosting the 1st edition of the National Civil Trial Advocacy Competition 2024-25 (NCTAC) from the 24th to 26th September 2024.

National Civil Trial Advocacy Competition

About School of Law, CHRIST (Deemed to be University), Bangalore

School of Law, CHRIST (Deemed to be University) (SLCU) was founded by Carmelites of Mary Immaculate. SLCU offers a comprehensive range of programs in accordance with the guidelines set forth by the Bar Council of India and the University Grants Commission. These programs encompass undergraduate, postgraduate, and doctoral levels of study.

The Litigation Committee at the School of Law, CHRIST (Deemed to be University), Bangalore, is dedicated to promoting litigation as a fundamental aspect of the legal profession and as a viable career path for aspiring law students. The primary objective is to incentivize and support students who wish to pursue litigation by providing them with opportunities to develop their skills and deepen their understanding of the litigation process.

The National Civil Trial Advocacy Competition 2024-25 (NCTAC)

Litigation Committee is hosting the 1st edition of National Civil Trial Advocacy Competition 2024-25 (NCTAC) from the 24th to 26th September 2024.

The 1st National Civil Trial Advocacy Competition aims to encourage excellence in civil litigation. It provides an opportunity for participants to enhance their skills in case analysis, witness examination, and persuasive argumentation by simulating real-world civil cases.

The event, promises an unparalleled experience for participants. Engaging in simulated civil trials, students will have the chance to refine their advocacy skills, legal research, and courtroom etiquette in a realistic setting. Esteemed legal professionals will be participating in the event, offering valuable insights and feedback to enhance the educational experience for all participants.

Eligibility

The Competition is open for all students who are pursuing a three-year or five-year Law Degree Course in Universities/Colleges/Law Departments in India, as recognized by the Bar Council of India. The Participants should send a picture of their University ID Card for verification.

Location

The 1st National Civil Trial Advocacy Competition 2024-25 shall be held from 24th to 26th September, 2024 in CHRIST (Deemed to be University), Bangalore Central Campus in offline mode.

Prizes

Certificate of Participation will be awarded to all the participants. Additionally, the top two teams and the Best Advocate and Researcher will get the following prizes –

WINNERS

Rs. 25000/-

RUNNERS – UP

Rs 15000/-

BEST ADVOCATE

Rs. 5000/-

BEST RESEARCHER

Rs. 5000/-

Registration Process

Participation in the 1st National Civil Trial Advocacy Competition 2024 is restricted to 20 teams only. Institutions/Teams interested in participating in the Competition will have to provisionally register by filing the form given below and only after confirmation of the provisional slot by the organizers, they should complete the formalities of the final registration. The slots shall be reserved based on a ‘first come’ basis for the first 20 teams.

The teams should register through their respective official college Email ID or any other recognized student committee Email ID. Once the teams have provisionally registered, then the teams will be sent a confirmation mail providing them with the link for the Final Registration.

Kindly note that only one team per College/Institution/University shall be permitted to take part in the Competition.

Kindly check the Trial problem, Timeline of events, Rules and regulations, Brochure for event in the drive link given below

Drive link – https://drive.google.com/drive/folders/1Bt15SgeYGiqOL3eTQFptlApMrEVEth9A?usp=sharing

Link for Provisional Registration – https://docs.google.com/forms/d/1sZERn3cvR3PrvR1wwGyzmp4QNi1ITMc3XsWnnxJUyZo/edit

Fee Details

The registration fee for the Competition is Rupees Two Thousand Five Hundred Only (INR 2500/- + GST).

Registration fee is only payable in favour of CHRIST (Deemed to be University) University, Bangalore. Registration Fee is payable at the time of final registration (Non-refundable).

Accommodation arrangements are not provided by the Litigation Committee. Participants are expected to make their own lodging arrangements.

Important Dates

20 August 2024

Release of Provisional Registration

20 August 2024

Release of Rules and Problem Case File

31 August 2024

Last day for Provisional Registration

01 September 2024

Release of mail for Final Registration

9 September 2024

Last day for Final Online Registration and Submission of Payment Details

10 September 2024

Release of Confirmation Mail

14 September 2024

Last day for seeking clarifications regarding Problem Case File

18 September 2024

Release of Clarifications

24 September 2024

Inauguration, Draw of Lots and Preliminary Rounds 1 & 2

25 September 2024

Drafting Competition, Quarter Final Rounds and Semi-Final Rounds

26 September 2024

Final Round and Valedictory

Contact Information

For any further clarifications, please email at: litigation.committee@law.christuniversity.in

Student Convenors

Social Media Handles

Instagram – @LITIGATIONCOMMITTEE_SLCU

Website – https://litigationcommitte.wixsite.com/slcu

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