Legal Aid Competition

SLS Pune announced 3rd Prof. V.S. Mallar Memorial Legal Aid Competition, jointly organized by the National Law School of India University’s Centre for Environmental Law, Education, Research and Advocacy (CEERA) and Symbiosis Law School (SLS) Pune, in collaboration with the Department of Justice, Government of India. The competition aims to elevate legal awareness, provide vital legal assistance, and inspire enthusiastic legal activism among law students throughout India. This collaboration would benefit law students across India by providing them information about this unique opportunity to enhance their legal skills and contribute to society.

Eligibility

It is open to Legal Aid Clinics, clubs, NSS, and NCC units from all institutions.

Deliverables

This year’s competition introduces a new Legal Assistance Lab and comprises six core deliverables, including Legal Podcast, Speed Mentoring, Street Play, and more. Substantial prizes are offered, including INR 25,000 for the Best Legal Aid Clinic.

Registration Deadline

The last date for registration is August 24, 2024.

Link for Registration: https://forms.gle/vEEvSEQPe77NdutFA

Competition Brochure

To know more about the competition, click on 3rd Prof. V.S. Mallar Memorial Legal Aid Competition Brochure

In case of any queries, please drop an email at: clclcell@symlaw.ac.in

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