The Indian Journal of Law & Technology (IJLT) is now accepting submissions on a rolling basis for its 20th Volume and the IJLT Blog.
About IJLT
IJLT is a student-run, peer-reviewed law journal published annually by the National Law School of India University, Bangalore. IJLT is widely read and is available internationally on databases such as Westlaw, HeinOnline, UGC CARE, Legal Information Institute of India, SCC Online, and Manupatra. IJLT is also the first and pioneering law journal in India devoted exclusively to the interface of law and technology.
Previous issues have featured articles by distinguished authors such as Jonathan Zittrain (Harvard Law School), Yochai Benkler (Author of “The Wealth of Networks”), Justice Michael Kirby (High Court of Australia), Justice Pratibha Singh (Judge, Delhi High Court), Justice (Retd.) S Muralidhar (Chief Justice, Orissa High Court), Professor Stephen Hobe (International Institute of Space Law), Eben Moglen (Founder, Software Freedom Law Center), Elonnai Hickok (Carnegie Endowment for International Peace), Dr. Carolyn Johnston (University of Melbourne), Tina van der Linden (Vrije Universiteit Amsterdam), Peter Alexiadis (Visiting Professor, King’s College of Law), Deirdre Ahern (Professor of Law, Trinity College Dublin), Subhajit Basu (Professor of Law, University of Leeds), and the late Prof. Shamnad Basheer (Founder, SpicyIP).
IJLT has the distinction of being cited in the Reports of the MeitY’s Committee of Experts on a Data Protection Framework for India, the MCA Committee on Digital Competition Law, the Office of the Australian Information Commissioner, the US International Trade Commission (USITC), the International Telecommunications Union (ITU), the European Union Bodies, the World Trade Organization (WTO), and the World Intellectual Property Organization (WIPO), and the UN Economic Commission for Africa.
About IJLT Blog
A companion to the print journal, the IJLT Blog seeks to encourage discourse on technology law by publishing scholarly yet concise articles, with a focus on contemporary issues. The mandate of the IJLT Blog, much like the Journal, is to provide current, incisive, and accessible legal scholarship on contemporary issues in the law and technology domain.
The Blog has also featured renowned authors including Cory Doctorow (Former European Director, Electronic Frontier Foundation), Isedua Oribhabor (Business and Human Rights Lead, Access Now), Mathew Chacko (TMT Head, Spice Route Legal), Dr. Subhajit BasuDhruv Somayajula (Senior Resident Fellow, Vidhi Centre for Legal Policy), Ashutosh Bhagwat (Distinguished Professor of Law, UC Davis School of Law), and Dr. Ishita Das (Assistant Professor, NALSAR).
IJLT’s Mandate
IJLT accepts submissions which have a strong nexus with technology and law. The journal carries scholarship in the areas of intellectual property rights, internet governance, information communication technologies, privacy rights, digital freedoms, openness, telecommunications policy, media law, innovation, civil liberties and technology along with focusing on perspectives on contemporary issues involving the intersection of law, technology, industry and policy.
Submission Guidelines:
-
Submissions must be submitted using IJLT’s website.
-
An abstract (not more than 250 words) must be submitted.
-
Co-authorship (up to a maximum of 3 authors) is permitted.
-
The body of the paper shall be in Times New Roman, font size 12, 1.5 line spacing. Footnotes should be in Times New Roman, size 10 single line spacing.
-
Follow the OSCOLA (4th edition) style of citation.
-
All submissions must be original, unpublished and not under consideration by any other journal/forum.
-
Send in your submissions in MS/Open Word (*.doc OR *.docx) format.
-
The guidelines for blog submissions can be accessed here.
-
There is no fixed deadline for submission since we welcome contributions on a rolling basis.
Please feel free to browse our website (www.ijlt.in), our Digital Commons repository, or contact us at ijltedit@gmail.com (for the journal) and at ijltsubmissions@gmail.com (for the blog).
