DME National Moot Court

ABOUT DME

Delhi Metropolitan Education, Noida is a premier Educational Institute affiliated to the Guru Gobind Singh Indraprastha University, New Delhi. The college offers B.A. LLB (H), B.BA. LLB (H), B.A.(JMC) and BBA courses. Our vision at DME is “to create an inspirational setting where global standards of learning, ethical professional practices and academic and scholarly deliberations are practiced towards attaining individual growth.” Since its inception, the college has attained numerous laurels to its credit and has successfully attained a distinguished stature. For two consecutive years it has bagged ‘A – Grade’ Certificate from the G.G.S.I.P.U.

DME Moot Court Society, under the aegis of Faculty, Student Conveners and the Executive Board has organized a number of prestigious moots, including the DME National Moot Court Competitions (DMENMCC) in the years 2017 to 2023 all of these moots were one of their kind as the problem for the moot and the rules for the competition were drafted in a way which allowed the participants to use an innovative approach while mooting.

ABOUT THE EVENT

DME National Moot Court Competition, 2024 is aimed towards ensuring that the students are made aware of the importance of Arbitration Laws. Keeping the above in mind, the Moot Proposition has been made with a problem based upon international arbitration, since it is an important field and needs to be explored more by the members of the legal fraternity, especially the law students at the primary stage.

Brochure: https://drive.google.com/file/d/15oykDleawHRBKwrNvs8XulD6wwX5ZONK/view?

Moot Problem: https://drive.google.com/file/d/1LuCtSoRvwtIF7G0COuFIHEQ69XsPOaFZ/view

IMPORTANT DATES:

Last date for payment and final registration

12th March, 2024

Last date for seeking clarification

13th March, 2024

Release of clarification

16th March, 2024

Submission of Written Memorial (Soft Copy)

21st March, 2024

Submission of Written Memorial (Hard Copy)

28th March, 2024

Researchers test

7th April, 2024

Inaugural session, Prelims (1 & 2), Quarter-Finals

6th April, 2024

Semi-finals, Finals and Valedictory session

7th April, 2024

REGISTRATION FEES:

The teams registering for the DME National Moot Court Competition, 2024, are expected to make a payment of INR 3500/- on or before 12th March, 2024. All information regarding mode and account details is communicated in the attached Brochure.

The registration can be done at the following link: https://forms.gle/gjRMaZ4f9xwLn7ch9

Please find attached the Brochure containing all the details regarding the DME National Moot Court Competition, 2024.

PRIZES:

  • Awards worth more than 1.5 Lakh Rupees.

  • Internship Opportunity at International Arbitration and Mediation Centre.

  • SCC Online subscription (worth Rupees 81,000/-).

In case of any queries-

You may email us at our official Email ID: mootcourt@dme.ac.in

You may also contact the following:

Ms Mitakshara Kapoor (Student Convenor): +91 8171811126

Mr. Parth Agarwal (Student co- convenor): +91 9315782090

Mr. Anurag Tiwari (Student co- convenor): +91 8468012020

To know more click on DME National Moot Court Competition 2024_2MB

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