Justice Prevails: The Moot Court Society of Fairfield: School of Law, New Delhi is delighted to announce the Third edition of our flagship event.
ABOUT FAIRFIELD COLLEGE
The Fairfield Institute of Management and Technology (FIMT) is a NAAC accredited prestigious college in Delhi with an ambiance of representing the academic culture of the capital town of the largest democracy of the world and a vibrant emerging economy. established by the Fairfield Group of Institutions, it is an “A” Grade College approved by the Government of NCT of Delhi, affiliated to the prestigious Guru Gobind Singh Indraprastha University, which is the first university established by the Government of Delhi.
ABOUT FAIRFIELD: SCHOOL OF LAW
The School of Law aims to explore and identify novel areas of law and policy through relentless engagement in developing legal theory and practice, academic potential, critical analytical ability and advocacy skills so as to fully equip the students with a learning which is intellectually stimulating, socially vital and professionally enriching. This course is intended to impart intensive knowledge and training in Law subjects and help students to acquire wider perspectives both for legal responsibilities and professional application.
ABOUT COMPETITION COMMISSION OF INDIA (CCI)
The Competition Commission of India (CCI) is the primary regulatory body in India entrusted with maintaining equitable competition within the market. The Competition Commission of India (CCI), established through the Competition Act of 2002, aggressively oversees and controls activities that restrict competition, supports the well-being of consumers, and advocates for a business environment that encourages competition. The primary objective of CCI is to foster and maintain a conducive environment for competition by actively engaging in enforcement activities. This approach aims to encourage firms to adopt fair, competitive, and creative practices, improve consumer well-being, and contribute to economic growth.
Partnering with CCI for the moot court not only allows students to actively participate in current competition law matters but also grants them access to valuable perspectives and networking opportunities with legal professionals in the field. This collaboration is an ideal way to promote legal education and awareness.
ABOUT THE 3RD NATIONAL MOOT COURT COMPETITION
Fairfield – FIMT-School of Law, Moot Court Society conducting this competition in collaboration with the Competition Commission of India (CCI). The competition will be in form of an oral proceeding giving real-life simulation of a court proceeding in which we see how convincing the argument is given by the student based on law and other aspects of one’s court ethics and verbal ability. The objective of this Moot Court Competition is to develop academic and advocacy excellence among students all around the nation, inculcating the spirit of leadership and teamwork, ultimately leading to professional excellence. In this competition, a proper court scenario is created where the students act like the Counsellors (Advocates) presenting each side (Plaintiff and Defendant) based on evidence and substantive questions of law, argue with each other to prove their issues in the respective sides in front of the judges who in the end will give the judgment, rounds after rounds.
The objective of this moot court competition doesn’t only restrict itself to the spirit of competition and teamwork, whereas it gets ahead of the normal and gives chance to represent their individualities.
The competition shall be conducted in HYBRID mode at the Fairfield Institute of Management & Technology, FIMT Campus,
Kapashera, New Delhi from 14TH , 15TH AND 30TH MARCH 2024
ABOUT THE 3RD NATIONAL MOOT COURT COMPETITION
The moot court competition shall be organised in collaboration with Competition Commission of India.
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1st Round |
14th March, 2024 |
Online |
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2nd Round |
15th March, 2024 |
Online |
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Finals |
30th March, 2024 |
Physically at FIMT Campus, New Delhi |
IMPORTANT DATES
Registrations are to be done on or before: 10th , February, 2024
Clarifications on the Moot Problem are to be sent before: 20th , February, 2024
Submission of Soft Copy Memorials on or before: 5th, March, 2024
Commencement of Oral Rounds: 14th, March & 15th March, 2024 in Virtual Mode 30th March, 2024 in Physical Mode at FIMT Campus, New Delhi.
IMPORTANT LINKS
For Rules & Regulations:- https://drive.google.com/file/d/1SeH1Aje_FA7i0CSBRD9r82dihUE95gVA/view?usp=sharing
For Moot Proposition: https://drive.google.com/file/d/1lPLlC-MMnOCWC_D18rO4vrBt0zCKWCJd/view?usp=sharing
For Registration: https://forms.gle/d1ipG4zUhwMTMViB8
Moot Brochure link: https://fimt-ggsipu.org/pdf/2024-FIMT-MOOT-COURT-BROCHURE-CCI.pdf
CONTACT DETAILS
For any queries, please contact:
Ms. Malvika Sharma +91-9717408305 (Faculty Convenor of Moot Court Society)
Mr. Shivam (Student Convener)
Ms. Shashanki (Student Convener)
E-mail: fimtsolmootcourt@gmail.com
