Digital Economy and Cybersecurity

Hidayatullah National Law University invites abstract/proposal submissions for the One-Day International Conference On “Blockchain, Cryptocurrency, and related Fintech Measures: Global Implications for the Digital Economy & Cybersecurity” on 2nd March, 2024. The conference will be co-organized by the Center for Law and Sciences, Center for Securities Law and Center for Comparative Law of HNLU.

The Conference is designed to disseminate and deliberate on emerging legal issues on the said theme inviting domain experts, public policy enthusiasts, academicians, research scholars, legal practitioners and industry experts to participate and present papers. The Conference has the Themes of Regulatory, Administrative, and Legal Concerns, relating to Blockchain, Cryptocurrency, and Fintech Measures, Constitutional Perspective relating to Blockchain, Cryptocurrency, and Fintech Measures, Sustainability and Development concerns relating to Blockchain, Cryptocurrency, and Fintech Measures, Cybersecurity and Emerging Issues relating to Blockchain, Cryptocurrency, and Fintech Measures.

The conference shall be in offline mode at the HNLU Campus, The International Participants may be accommodated through online mode on prior approval of the Conference Secretariat. The complete details of the sub themes and registration form https://forms.gle/auEuycyFP6R6PZM4A) is available in HNLU website: https://hnlu.ac.in/news-events/one-day-international-conference-on-blockchain-cryptocurrency-related-fintech-measures-global-implications-for-the-digital-economy-cybersecurity/

Best three papers presented during the conference shall be awarded certificates of merit and selected papers will be published in an edited book as per University Policy.

Important Dates

  • Deadline for abstract submission: 10th February 2024

  • Notification of selected abstracts: 10th February 2024

  • Deadline for the submission of final research papers: 20th February 2024

  • Date of the Program: 2nd March 2024

For queries contact: Mr. Abhinav K. Shukla [E: abhinav.shukla@hnlu.ac.in] [M: 94062-54699]

For detailed information and brochure, please visit hnlu.ac.in or social media handles of HNLU Official.

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