Antitrust Law Moot Court

About:

The fifteenth NLU Antitrust Law Moot Court Competition, 2024 is being organised in association with Cyril Amarchand Mangaldas and knowledge and research partners SCC Online and Eastern Book Company, under the patronage of the Competition Commission of India.

Over fourteen years, the competition has become one of the biggest moot court competitions in the country which consistently witnesses participation from the top law schools in India with more than 35 top law schools participating in 2023. The competition promises a challenging problem, high competition and excellent judging.

Participants will be provided with the opportunity to argue before an illustrious panel of judges, including judges from Cyril Amarchand Mangaldas and the Competition Commission of India.

Venue:

National Law University, Jodhpur

N.H. 65, Nagaur Road, Mandore, Jodhpur-342304 (Raj.)

Dates:

15th — 17th March, 2024

Moot Proposition:

Click HERE

Rules:

Click HERE

Official Invitation:

Click HERE

Important Dates:

  • Release of Official Invitation and Moot Proposition: January 12, 2024

  • Commencement of Registration: January 18, 2024

  • Last Date for seeking Clarifications to the Proposition: January 25, 2024

  • Release of Clarifications to the Proposition: February 08, 2024

  • Last Date of Registration for the Competition: February 09, 2024

  • Last Date for Submission of Electronic Copy of the Memorials: March 01, 2024

  • Competition Dates: March 15-17, 2024

Provisional Registration:

Provisional registration, in case the team composition has not been determined, may be done by sending an e-mail confirming participation.

Kindly direct all correspondence related to the competition to antitrustnlumoot@gmail.com

Cash Prizes:

  • Winning Team: Rupees 45,000

  • Runners Up Team: Rupees 30,000

  • Best Memoranda: Rupees 8,000

  • Best Student Advocate: Rupees 7,000

  • Second Best Student Advocate: Rupees 5,000

  • Best Student Advocate of the Finals: Rupees 5,000

Contact:

For any queries, kindly write to antitrustnlumoot@gmail.com or contact any of the following persons:

Akshita Saxena: +91-8826588680

Convenor, Moot Court Committee

Parth Goyal: +91-9205512734

Co-Convenor, Moot Court Committee

Rashmin Kansal: +91-9051600316

Co-Convenor, Moot Court Committee

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