ABOUT THE EVENT: The Faculty of Law, Banaras Hindu University, is organising a Three days International Seminar On “Exploring The Role Of International Institutions In Resolving Contemporary Issues” to be held from March 1-3, 2024
(Papers are invited for presentation in the seminar. )
ORGANISER: FACULTY OF LAW, BANARAS HINDU UNIVERSITY, VARANASI, INDIA, PIN- 221005
VENUE: Mahamana Sabhagar, Faculty Of Law, Banaras Hindu University, Varanasi, Uttar Pradesh, India, Pin: 221005
THEMES AND SUB-THEMES:
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International Law and Politics ✓ Globalisation versus nationalistic tendencies ✓ Role of the United Nations in establishing and maintaining peace ✓ International law: Peace, Order and Justice. ✓ Human Rights and the Issue of food security during conflict ✓ Mutual Legal Assistance among States for extradition 
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Law and International Trade ✓ Food Security, Investment, Investors, and the issue of national security ✓ The politics of selling crude oil ✓ Dispute settlement mechanism in international trade ✓ Bilateral and regional trade organisation and challenges to multilateral structures ✓ European Regime of Corporate Sustainability and its impact 
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International Law and Environmental Protection ✓ Paris Agreement/CoP 27/CoP 28 and its relevance ✓ Pollution, carbon credits, and the responsibility to control greenhouse gases. ✓ Interplay of national and international legal regimes in the conservation of the environment ✓ Indigenous population, industrial development, regulatory agencies and law ✓ R&D on Genome Science and legal framework to regulate and facilitate it. 
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International law and Health ✓ International institutions and the task of health crisis management ✓ Evolving contemporary medical jurisprudence ✓ Sustainable Development and technological support for hunger eradication ✓ Organ transplant: Between legality and illegality ✓ International organizations and global food supply chain 
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International law and the vulnerable sections of society ✓ Challenges faced by women during the time of conflict ✓ Rights of children and threats posed by 3 C’s ✓ Balancing the rights of labour and economic development ✓ Challenges faced by labour and the role of international law. ✓ International Responsibility to protect local cultures 
SUBMISSION GUIDELINES:
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Only one submission is allowed per author. 
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Co-authorship to a maximum of three authors is permitted. (Co-authors must register separately) 
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Only original papers will be considered for the conference. 
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No part of it should have been published earlier anywhere else, nor should it be under consideration for publication or a contest elsewhere. 
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Any form of plagiarism will result in disqualification. 
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Identification mark of the author, or the affiliated institution (if any) should not be found in any part of the article. 
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Abstracts of not more than 300 words. The full-length research paper should be within 3000 words (including footnotes). 
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The paper shall be in Microsoft word format. 
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Potential contributors are required to adhere to a uniform mode of citation (4th edition of OSCOLA style of Citation is recommended). 
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All abstracts/papers must be written in Times New Roman with font size 12 with 1.5 line spacing. Footnote font size 10 without spacing. 
IMPORTANT DATES:
Last date of Paper Submission: 31st January, 2024
Acceptance / Rejection of Paper: Within One Week of Paper Submission.
Last date of Registration: 20th February, 2024
Date of Seminar: 1-3 March, 2024
REGISTRATION PROCEDURE:
The Paper shall be submitted through email: iclawbhu2024@gmail.com
For Registration: https://forms.gle/JN1NeTwopSd8FRa66
REGISTRATION FEE
CATEGORIES
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PRESENTER - 
Academicians/ Professionals: 2500 
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Research Scholars: 1500** 
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Indian Students: 1000** 
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Foreign Delegates: USD 100 
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Foreign Students@: USD 75 
 
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ATTENDEE# - 
Academicians/Professionals: 1500 
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Research Scholars: 800 
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Indian Students: 500 
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Foreign Delegates: USD 50 
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Foreign Students: USD 25 
 
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@ Select Foreign Students may be provided a Complete fee Waiver Subject to Application and Selection.
** Research Scholar and Students of Faculty of Law, BHU will be provided an additional fee waiver of 500 Rupees.
# Attendees are those who shall be participating but not presenting paper in the seminar.
NOTE: Certificates will be provided to all the Attendees
ACCOMMODATION: (SUBJECT TO AVAILABILITY AND CONFIRMATION)
(PRESENTER/ATTENDEE)
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Academicians/Professional: 2500 
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Research Scholars: 1000 
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Indian Students: 1000 
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Foreign Delegates: USD 80 
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Foreign Students: USD 25 
Click on Link for Brochure https://drive.google.com/file/d/14hKUHrZLiBTY5vIxAhjvNJB4ddKiumyv/view?usp=sharing
CONTACT:
For queries, write to us:
Call us:
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Mr. Manish Awana (+91- 9650967253) 
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Dr. Gurwinder Singh (+91- 9876409559) 
Visit Us: https://www.bhu.ac.in/Site/EventDetails/1_2_16_Main-Site?Upcoming&4780
 
													 
											
