BHU | International Seminar on Exploring the Role of International Institutions in Resolving Contemporary Issues [March 1-3, 2024]

ABOUT THE EVENT: The Faculty of Law, Banaras Hindu University, is organising a Three days International Seminar On “Exploring The Role Of International Institutions In Resolving Contemporary Issues” to be held from March 1-3, 2024

(Papers are invited for presentation in the seminar. )

ORGANISER: FACULTY OF LAW, BANARAS HINDU UNIVERSITY, VARANASI, INDIA, PIN- 221005

VENUE: Mahamana Sabhagar, Faculty Of Law, Banaras Hindu University, Varanasi, Uttar Pradesh, India, Pin: 221005

THEMES AND SUB-THEMES:

1. International Law and Politics

   ✓ Globalisation versus nationalistic tendencies

   ✓ Role of the United Nations in establishing and maintaining peace

   ✓ International law: Peace, Order and Justice.

   ✓ Human Rights and the Issue of food security during conflict

   ✓ Mutual Legal Assistance among States for extradition

2. Law and International Trade

   ✓ Food Security, Investment, Investors, and the issue of national security

   ✓ The politics of selling crude oil

   ✓ Dispute settlement mechanism in international trade

   ✓ Bilateral and regional trade organisation and challenges to multilateral structures

   ✓ European Regime of Corporate Sustainability and its impact

3. International Law and Environmental Protection

   ✓ Paris Agreement/CoP 27/CoP 28 and its relevance

   ✓ Pollution, carbon credits, and the responsibility to control greenhouse gases.

   ✓ Interplay of national and international legal regimes in the conservation of the environment

   ✓ Indigenous population, industrial development, regulatory agencies and law

   ✓ R&D on Genome Science and legal framework to regulate and facilitate it.

4. International law and Health

   ✓ International institutions and the task of health crisis management

   ✓ Evolving contemporary medical jurisprudence

   ✓ Sustainable Development and technological support for hunger eradication

   ✓ Organ transplant: Between legality and illegality

   ✓ International organizations and global food supply chain

5. International law and the vulnerable sections of society

   ✓ Challenges faced by women during the time of conflict

   ✓ Rights of children and threats posed by 3 C’s

   ✓ Balancing the rights of labour and economic development

   ✓ Challenges faced by labour and the role of international law.

   ✓ International Responsibility to protect local cultures

SUBMISSION GUIDELINES:

• Only one submission is allowed per author.

• Co-authorship to a maximum of three authors is permitted. (Co-authors must register separately)

• Only original papers will be considered for the conference.

• No part of it should have been published earlier anywhere else, nor should it be under consideration for publication or a contest elsewhere.

• Any form of plagiarism will result in disqualification.

• Identification mark of the author, or the affiliated institution (if any) should not be found in any part of the article.

• Abstracts of not more than 300 words. The full-length research paper should be within 3000 words (including footnotes).

• The paper shall be in Microsoft word format.

• Potential contributors are required to adhere to a uniform mode of citation (4th edition of OSCOLA style of Citation is recommended).

• All abstracts/papers must be written in Times New Roman with font size 12 with 1.5 line spacing. Footnote font size 10 without spacing.

IMPORTANT DATES:

Last date of Paper Submission: 31st January, 2024

Acceptance / Rejection of Paper: Within One Week of Paper Submission.

Last date of Registration: 20th February, 2024

Date of Seminar: 1-3 March, 2024

REGISTRATION PROCEDURE:

The Paper shall be submitted through email: iclawbhu2024@gmail.com

For Registration: https://forms.gle/JN1NeTwopSd8FRa66

REGISTRATION FEE

CATEGORIES

1. PRESENTER

   • Academicians/ Professionals: 2500

   • Research Scholars: 1500**

   • Indian Students: 1000**

   • Foreign Delegates: USD 100

   • Foreign Students@: USD 75

2. ATTENDEE#

   • Academicians/Professionals: 1500

   • Research Scholars: 800

   • Indian Students: 500

   • Foreign Delegates: USD 50

   • Foreign Students: USD 25

@ Select Foreign Students may be provided a Complete fee Waiver Subject to Application and Selection.

** Research Scholar and Students of Faculty of Law, BHU will be provided an additional fee waiver of 500 Rupees.

# Attendees are those who shall be participating but not presenting paper in the seminar.

NOTE: Certificates will be provided to all the Attendees

ACCOMMODATION: (SUBJECT TO AVAILABILITY AND CONFIRMATION)

(PRESENTER/ATTENDEE)

• Academicians/Professional: 2500

• Research Scholars: 1000

• Indian Students: 1000

• Foreign Delegates: USD 80

• Foreign Students: USD 25

Click on Link for Brochure https://drive.google.com/file/d/14hKUHrZLiBTY5vIxAhjvNJB4ddKiumyv/view?usp=sharing

CONTACT:

For queries, write to us:

• iclawbhu2024@gmail.com,

• lawschoolconference@bhu.ac.in

Call us:

• Mr. Manish Awana (+91- 9650967253)

• Dr. Gurwinder Singh (+91- 9876409559)

Visit Us: https://www.bhu.ac.in/Site/EventDetails/1_2_16_Main-Site?Upcoming&4780