ABOUT THE UNIVERSITY
Maharashtra National Law University, Nagpur was established by the Maharashtra Government by the enactment of the Maharashtra National Law University Act (Maharashtra Act No. VI of 2014) and the University takes pride in being the nineteenth National Law University in the country. The university offers B.A.LL.B. (Hons.), B.B.A.LL.B. (Hons.), B.A.LL.B. (Hons. In Adjudication and Justicing), LLM and PhD programmes. The University is making rapid progress towards its dream of achieving excellence in the field of legal education with its dedicated faculty members, staff and students under the able guidance and supervision of its founding members, visionaries, well-wishers and members of different statutory bodies of the University.
ABOUT CASECRUSADE
Embark on a transformative journey of personal and professional development through MNLU Nagpur’s flagship Case Study Competition. This dynamic competition, comprising two compelling rounds – the preliminary and the final – is meticulously crafted to propel participants into a realm where the intricacies of law and management converge.
The Case Study Competition is a special platform where participants can uncover their full potential. It challenges them to handle real-world situations, promoting a complete understanding of the complex aspects of both law and management. This practical experience acts as a catalyst for personal growth, encouraging participants to think critically, innovate, and discover practical solutions.
CaseCrusade is a case study competition that combines the intricacies of competition law with strategic management perspectives. In the Preliminary Round, registered teams will be provided with a case study that presents challenges from both legal and management standpoints. The objectives for your team are to analyze the case thoroughly, identify problems, propose feasible solutions, and present a well-structured case analysis.
A selected number of teams will qualify based on the results of the preliminary round submissions. Successful teams will be notified via email on 8th February 2024. The final teams will be required to present a new case study in front of the panel, followed by question-and-answer sessions.
ELIGIBILITY
The competition is open to all undergraduate and post-graduate students from all streams.
Students can register solo or in teams of two.
LOCATION
The competition will be held in virtual mode. This applies to both rounds: preliminary and final. The platform for virtual rounds will be intimated to all the participants.
REGISTRATION PROCEDURE
Interested candidates may register themselves using the link given below:
Link for Registration: https://forms.gle/8vqME664ZWdKg11Q9
FEE DETAILS
Registration fee for the competition shall be Rs. 200/- per team.
PRIZES
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The Winning team will be awarded with a cash prize of Rs. 7500/-, Shield(s), Medal(s) and Certificate(s) of Merit.
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The Runner-up team will be awarded with a cash prize of Rs. 4500/-, Shield(s), Medal(s) and Certificate(s) of Merit.
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A special prize, will be awarded to the Best Presenter worth Rs. 2000/-, Shield(s) and a Certificate(s) of Merit.
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All participating teams will receive a Certificate of Participation.
IMPORTANT DATES
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Registration deadline – 24th January 2024
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Release of Team Code – 25th January 2024
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Release of Case Study to all the Registered Teams – 27th January 2024
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Submission of Case Analysis via Submission Link – 31st January 2024, 11:59 PM
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Declaration of results of the Preliminary Round – 8th February 2024
CONTACT INFORMATION
E-mail: deptofmgmt2023@gmail.com, casecrusade.mnlunagpur@gmail.com
LinkedIn ID- https://www.linkedin.com/company/department-of-management-maharashtra-national-law-university-nagpur/
Student Co-ordinators:
Mayank Singru – +91 84848 63726
Alden Vas – +91 98921 92348
Srushti Parit – +91 70387 80566
To know more click on CASE CRUSADE Brochure final
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