3rd MNLU Nagpur National Technology Law Moot, 2024

About MNLU Nagpur Maharashtra National Law University, Nagpur was established by the Government of Maharashtra by way of enactment known as the

MNLU Nagpur National Technology

About MNLU Nagpur

Maharashtra National Law University, Nagpur was established by the Government of Maharashtra by way of enactment known as the Maharashtra National Law University Act (Maharashtra Act No. VI of 2014). The university is presently offering B.A.LL.B.(Hons.) Five Year Integrated Degree Course, B.A.LL.B. (Hons. in Adjudication and Justicing) Five-Year Integrated Degree Course, B.B.A.LL.B. (Hons.) Five-Years Integrated Degree Course, LL.M. One-Year Postgraduate Degree Course and Ph.D. in interface with the law and legal issues, besides Diploma and Certificate Courses. While it has strong student-centric goals, it also focuses extensively on the all-round development of its bright and diligent faculty members, motivating them to attain new heights.

About the Competition

MNLU Nagpur, after two successful editions of its prestigious flagship moot court competition, proudly announces the third edition of the National Technology Law Moot Court Competition in March 2024. In this edition, the competition returns in a physical format, welcoming teams from law schools across the country. The competition is structured in a way that ensures rigorous selection, beginning with a memorial qualification round leading to the selection of the top 20 teams in the oral rounds. In the oral rounds held on the magnificent campus of MNLU Nagpur, the selected teams argue their cases before a panel of prominent judges who possess expertise in the field of technology law. Continuing the theme from the previous editions, this year’s competition delves into the intriguing intersection between FEMA, cryptocurrency, and data protection. Our goal is to spark captivating discussions and promote advocacy in this ever-dynamic legal field.

Eligibility

Participating members of the teams must be undergraduate students pursuing a three- year or five-year integrated law degree from any institution recognized by the Bar Council of India. Only one (1) team can register from a particular College or Institution for participating in the Competition. If two registrations are received from the same College or Institution, the Team which sends an email first with the Head/Dean of the Institution/Moot Court Committee, authorizing them to participate on behalf of the College or Institution shall be entitled to participate and will be registered. Students from different Colleges/Institutions are not allowed to form an Inter-College team.

Team Composition

A team shall consist of three (3) members, i.e., two speakers and one researcher. The roles of the participants shall be the same throughout the competition. Teams of any other composition shall not be allowed to participate in the event. The registered team composition shall compulsorily remain the same throughout the competition. However, in cases of unforeseeable circumstances, changes in team composition may be allowed at the discretion of the organizers, if justifiable reasons for the same are provided before the submission of memorials.

Registration

Provisional Registration

Universities shall provisionally register a slot for a team representing their University at the competition through the online form given HERE (https://forms.gle/gRTNef8a41voK9G9A)

Final Registration

All teams are required to register for Stage 1 of the competition, i.e., Memorial Evaluation Rounds, on or before January 15, 2024. Teams are required to pay a registration fee of INR 2,500/- for completing registration for Stage 1 of the competition via online bank transfer as per the details intimated Universities after provisional registration. The teams qualifying for Stage 2 of the competition, i.e., oral rounds, shall be further required to pay an accommodation charge of INR 4,000/- as per details intimated to qualifying teams.

General Instructions

Successfully registered teams will be allotted team codes through their respective emails. Apart from the Team Code, teams are requested not to display or add the names or logos of their Institution anywhere in any communication(s) addressed to the Organizers, or in memorials/material submitted for the Competition. Non-compliance with rules shall result in a penalty.

Important Dates

Important Dates

Events

December 15,2023

Registration Starts

January 17, 2024

Deadline for Seeking Clarification

January 22, 2024

Release of Clarification

January 30,2024

Final registration Deadline

February 11,2024

Memorial Submission Deadline

February 20, 2024

Results of Memorial Selection Round

March 15, 2024

Researcher’s Test

March 16-17, 2024

Oral rounds

Awards

WINNER- CASH PRIZE OF INR 21,000/-, TROPHY & 1-MONTH INTERNSHIP[1] AT TRILEGAL FOR EACH MEMBER OF THE TEAM.

RUNNER-UP- CASH PRIZE OF INR 15,000/-, TROPHY AND CERTIFICATE OF MERIT

BEST MEMORIAL– CASH PRIZE OF INR 7,000/-, TROPHY AND CERTIFICATE OF MERIT

BEST SPEAKER– CASH PRIZE OF INR 7,000/- , TROPHY AND CERTIFICATE OF MERIT

BEST RESEARCHER -CASH PRIZE OF INR 7,000/-, TROPHY AND CERTIFICATE OF MERIT

CONTACT DETAILS

Name

Contact Info

Registration Desk

Ioli Shukla (Member, MCC)

78273 09835

Vaishnavi Bhatia (Member, MCC)

91115 61973

Other Points of Contact

Ameya Garud (Convenor, MCC)

98208 91405

Jatin Shrivastava (Member, MCC)

62613 11960

To know more click on Proposition NTLM 24′, Rulebook NTLM 24′ and Brochure 3rd NTLM 24′

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