ILNU Antitrust

The XIII Edition of ILNU Anti-Trust Moot & Conference, 2024 will be hosted and organised by ILNU, in collaboration with AZB & Partners, Competition Commission of India as the Title Sponsor, CUTS Institute of Regulation & Competition (CIRC) as the Think Tank Partner, Competition Policy International as the International Media Partner, Eastern Book Company (EBC) and SCC Online as the Media Partners for the flagship event.

About ILNU

ILNU is a globally recognised institute of academic excellence and has been ranked among the top law schools in India. Further, ILNU was graded A+ by the National Assessment and Accreditation Council (NAAC). ILNU has professional and academic arrangements internationally with several Universities, Institutes as well as Professionals. Resource rich campus is one of the many wonderful things that ILNU has to offer. This includes smart classrooms, moot court hall, technologically advanced classes etc. The Motto of ILNU explains how to lead a life away from ignorance, towards knowledge- as the only remedy from darkness is light, the only remedy from ignorance is knowledge.

About IAMC, 2024

The ILNU Antitrust Moot is one of such flagship mooting events in the nation, which demands students to showcase their excellence on various parameters. It centres itself around the interactions of economic and legal nuances of competition law, the importance of which can be hardly overemphasized. With the exuberant experience and excellence of the past 12 years at hand, we are pleased to announce this competition in association with the Competition Commission of India, AZB & Partners, CUTS Institute of Regulation & Competition (CIRC), Competition Policy International, Eastern Book Company (EBC) and SCC Online. The XIII ILNU Antitrust Moot, 2024 will be held from February 23-25, 2024, on campus. The committee is also planning to host a Pre-Moot Conference on the contemporary nuances of antitrust laws. The ILNU Antitrust Conference will be conducted on 23rd February 2024 in Ahmedabad, Gujarat. The purpose of the ILNU Antitrust Conference is to organize a discourse on peculiar and niche aspects of Competition Law.

Eligibility

  1. Students enrolled in Bachelor or Master Programs are eligible to participate in the Competition. Additionally, Students being on exchange in another country are eligible to participate under the host university.
  2. A recognized institution shall be entitled to send only one team to the competition, whether from the Undergraduate Law course.
  3. Each team should participate after obtaining the requisite permission of Moot Court Committee/Head of Institute/Dean/Faculty Coordinators.

Registration

  1. Interested teams are required to register for the Competition by filling the registration form. The link to the form is here.
  2. While filling the Registration Form, the teams must choose a primary contact person, alternatively called a ‘Point of Contact’ (“POC”). All communications concerning the Competition will be sent by an e-mail to the nominated contact person.
  3. Prior payment of Registration Fees is required in order to fill the Registration Form. The last date for completion of all the registration formalities is before 20th January 2024 (11:59 P.M. IST).

Registration Fee

The Registration Fee for the XIII ILNU Antitrust Moot, 2024 is: Rs. 8000 (Rs. 3000 + Rs. 5000). All the teams must pay Rs. 3000 for the memorial qualification round during the final registration and the teams which qualify beyond memorial qualification rounds have to pay additional Rs. 5000 which shall include the fees of the conference fees for all the team members and accommodation cost for 2 Nights and 3 Days i.e. from 23rd February to 25th February, 2024.

No additional payment at any stage shall be reverted to the teams. Further, no refund shall be granted at any cost.

The registration fee for the Competition is to be paid online. The account details are as follows:

Bank Name: The Kalupur Commercial Co-Op. Bank Ltd

Account Name: NIRMA INSTITUTE OF LAW STUDENT ACTIVITIES ASSOCIATION

Account Number: 09720180220

IFSC Code: KCCB0NRM097

Account Type: Current Account

Branch: Nirma University

Awards

Winners: Cash Prize of INR 50,000/-, One-month Internship Opportunity at AZB & Partners, One-year of free access to Competition Policy International’s Paywalled content and a Trophy.

Runners-Up: Cash Prize of INR. 30,000/- and a Trophy.

Best Speaker: Cash Prize of INR 10,000/- and a Trophy.

Best Memorial (Appellant): Cash Prize of INR 10,000/-, One-month Internship Opportunity at CUTS Institute of Regulation & Competition.

Best Memorial (Respondent): Cash Prize of INR 10,000/-, One-month Internship Opportunity at CUTS Institute of Regulation & Competition.

Best Researcher: Cash Prize of INR. 10,000/- and a Trophy.

Every participating team gets a Certificate of Participation and One-month access to SCC Online.

Many more exciting prizes and opportunities shall be announced later.

Important Dates

Commencement of Registration and release of the Case Study: 30th December, 2023

Last Date of Seeking Clarifications: 10th January, 2024

Release of Clarifications: 17th January, 2024

Last date of Registration: 20th January, 2024

Submission of Memorial [Electronic Copy]: 5th February, 2024

XIII ILNU Moot and Conference, 2024: 23rd — 25th February, 2024

Important Documents

Click Here for Case Study.

Click Here for Rule Book.

Click Here for Brochure.

Click Here for all the other relevant documents.

For further details please visit our official Instagram and LinkedIn pages. We’ll be happy to address any queries and provide assistance in the process. Please feel free to reach us out on IAMC@nirmauni.ac.in or the following people:

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One comment

  • This sounds like an exciting opportunity for law students! 📚💼 The XIII ILNU Antitrust Moot & Conference in 2024 offers a fantastic platform to showcase legal excellence. With prestigious sponsors and impressive awards, it’s a must for aspiring legal professionals. Don’t miss the chance to participate and enhance your legal skills! 💪🏛️ #ILNUAntitrustMoot2024 #LegalExcellence #LawStudents #OpportunityKnocks

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