The Centre for Training and Research in Commercial Regulations (CTRCR) at Maharashtra National Law University (MNLU), Mumbai invites research papers and registrations for the ‘International Sustainability Conclave’ to be held from 10th to 11th February 2024.
About the CTRCR at MNLU Mumbai
The CTRCR was established at MNLU Mumbai, to encourage and promote discussions, training, and research in Commercial Law and allied areas like ESG, by bringing together working-professionals, regulators, judges, economists, academicians, and students. Its aim is to disseminate awareness about contemporary challenges faced by different businesses in the Indian & International Markets. It envisages to be able to generate literary academia where people from all diverse fields can share the nuances about the regulatory compliance mechanisms and the nitty-gritties associated with them
About the ESG Committee at CTRCR
The Environmental, Social, and Governance (ESG) Committee is built on the idea that firms must adapt to a changing environment by taking some preventive and corrective steps to ensure their long-term viability. The ESG Committee was created to research the contemporary issues being raised, which will be crucial in influencing legislative changes that would enable business entities to manage risk in a strategic and balanced manner. By doing this, the ESG Committee hopes to create a strong and forward-thinking corporate regime.
About the International Sustainability Conclave
The International Sustainability Conclave aims to appraise the students, academicians, lawyers, Company Secretaries, and Business Professionals with an impactful insight into fostering sustainable practices and advancing global initiatives aimed at environmental, social, and economic well-being, through collective expertise and multidisciplinary approach. We encourage students and working-professionals from diverse backgrounds, including law, management, commerce, economics, and sciences, who engage with facets of sustainability to attend the Conclave.
About the Panellists:
The resource persons for this conclave include renowned and eminent people from diverse backgrounds like, law and various industries to provide a holistic and comprehensive understanding about sustainability in contemporary times. For tentative information about the panellists, please refer below:
- Dr. Bertold Bär-Bouyssière Partner, Dentons Link Legal
- Dr. Dominika Wojewska Associate, Dentons Link Legal
- Ketan Mukhijia Partner, Dentons Link Legal
- Ms. Yogita Shrikant Jadhav, General Manager, SEBI (Securities and Exchange Board of India)
- A representative from the Competition Commission of India (CCI). Specific person would be assigned a few days before the conference.
- Mr. Sahil Kanuga, Partner, Nishith Desai Associates
- Prof. N. L. Mitra is a Partner at Fox Mandal, Bengaluru
- Dr. Akhil Prasad, Board Member, Group General Counsel at Boeing
- Mr. Swami Nathan Executive Vice President – Legal, Company Secretarial, Regulatory Affairs & ESG TATA AIA Life Insurance
- Mr. Piyush Mishra Partner, L & L Partners
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Mr. Rahul Sinha Associate Partner, DSK Legal
Date of the Conclave: 10th February to 11th February 2024
Note: All participants will get an e-certificate in the name of Maharashtra National Law University Mumbai.
Call for Submissions:
This is a call for research papers exploring the multifaceted dimensions of ESG practices across various disciplines. The organisers invite professionals faculties, researchers and students, from law and other diverse fields (including but not limited to environmental studies, social sciences, governance, economics, business, and allied sciences), to contribute their insights into the ongoing discourse on sustainable practices in the corporate landscape.
An abstract of the paper to be presented should be submitted on our email esgcommittee.ctrcr@gmail.com. After the acceptance of the abstract, the full paper should be submitted on or before 30th January 2024. For further details about deadlines, themes and submission guidelines, kindly refer to the brochure given in the link below.
Link for the Brochure of the Conclave:
https://drive.google.com/file/d/16uVvhIN9KcRC8rC0N3ruROOTB5Q99Rcb/view?usp=sharing
Link for Registration: https://forms.gle/s8sQybV85g15VSJ36
Registration Process:
- Interested Candidates may fill out the registration link, pay the registration fees and upload a picture showing the proof of payment.
- Confirmation mail of admission along with the links to the event will be notified to your Email ID post registration.
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The registration fees would include participation in all the sessions, a conclave kit, and, lunch and tea in between the sessions. Kindly note that accommodation for participants will not be provided.
Registration Fees:
The details about registration fees can be accessed in this document: https://drive.google.com/file/d/1PJyIH3CtDibAmF7m3-014eED6-YIfLFR/view?usp=sharing
The registration fees are different for the following:
- Paper Presentation
- Panel Attendees
- Paper Presentation + Panel Attendees
- Online Paper Presentation
- Online Panel Attendees
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Online (Paper Presentation + Panel Attendees)
Early Bird discount is available (subject to the prescribed date). Kindly check the details and make the payment accordingly.
Bank Details for Payment:
Name of the Payee: MNLU CNTR FOR TRNG FOR RESEARCH IN COM REG
Account Number: 50200062453710,
Account Type: Saving Account
Name of Bank & Branch: HDFC Bank, Powai Hiranandani
IFSC Code: HDFC0000239
Documents to be sent: Proof of Fees Paid.
Contact Us At:
For further information or correspondence, kindly email us at ctrcr@mnlumumbai.edu.in.
