ABOUT THE EVENT:
The School of Excellence in Law, Chennai takes immense pleasure to announce TNDALU’s National Tamil Moot Court Competition is scheduled to take place on 3rd, 4th (virtual mode) and 17th (Offline mode) of February 2024. It is being conducted to encourage mooting in the regional language of Tamil and to promote the interests of the student community in addressing pressing issues in the society.
ABOUT THE ORGANISERS – TNDALU
The Tamil Nadu Dr. Ambedkar Law University is first of its kind of Affiliated Law University in the Country established by the State of Tamil Nadu in 1997 in the City of Chennai. The University offers Academic Programs under its School of Excellence in Law.
The school was established on the lines of National Law Universities to offer all Academic programs. Its Nine Post Graduate Departments with different subject specializations takes care of Legal Research by offering Doctoral and Post Graduate programs. Apart from the Departments, the School also offers Undergraduate programs in Law with varied inter-disciplinary streams of 3 Years and 5 Years Integrated Law Degree Courses.
ELIGIBILITY:
-
Participation is strictly restricted to bona fide law students enrolled in the three years or five-year LLB or BL degree course in any institution.
-
Two teams are permitted to participate from each registered institution.
-
Each team shall comprise of three members. Two of the members shall be designated as ‘Speaker’ and the third member shall be designated as ‘Researcher’.
IMPORTANT DATES:
|
Release of Moot Proposition |
December 20, 2023 |
|
Last Date of Registration |
January 10, 2024 |
|
Memorial Submission Deadline |
January 28, 2024 |
|
Researcher’s Test |
February 3, 2024 |
|
Oral Rounds |
February 3-4, 2024 (Preliminary Rounds) February 17, 2024 (Advanced Rounds) |
REGISTRATION PROCEDURE:
To register for the competition, kindly click on the link given below and fill in this google form.
You are also required to upload the following details:
-
Receipt for the payment of the registration fees.
REGISTRATION FEES: 2000/- per team
-
Authorisation letter for participation from the institution.
COMPETITION MATERIALS:
You can access the Brochure, Rule Book, and Moot Proposition via this G-Drive Link.
CONTACT DETAILS:
|
Ms. S Nishasri, Vice President, Moot Court Association School of Excellence in Law, The Tamil Nadu Dr.Ambedkar Law University, Chennai |
+91 9840149587 |
|
Ms. H.N. Shree Harini, Joint Secretary, Moot Court Association School of Excellence in Law, The Tamil Nadu Dr.Ambedkar Law University, Chennai |
+91 7358236570 |
For any further queries, kindly reach us at the official email ID for the Moot Court Competition at soelsmcc1@gmail.com or you can reach us at the below mentioned profiles.
Website: mcasoel.wordpress.com
Instagram: mootcourtassociation.soel
Official post – https://mcasoel.wordpress.com/2023/12/21/1st-national-tamil-moot-court-competition-2024-conducted-by-tamil-nadu-dr-ambedkar-law-university/
To know more click on Moot Proposition
