1. About Hidayatullah National Law University
Established in 2003, Hidayatullah National Law University (HNLU), a premier institute for legal education and research is celebrating its 20th Year of establishment. The University’s motto, ‘Dharma Sansthapanartham,’ translates to ‘for the sake of establishing the primacy of laws of eternal values.‘ In line with this ethos, HNLU strives to provide advanced legal education that shapes students into more than just legal professionals; it instils in them a profound responsibility to contribute to society.
2. About HIMCC 2024
Starting as a part of the centenary celebration of eminent jurist and author Justice Hidayatullah, HNLU has already hosted 13 successful editions of Hidayatullah National Moot Court Competition (HNMCC). It is with great pleasure that we announce that HNLU’s premier moot court competition has now gone International. HNLU is proud to host the 1st edition of the Justice Hidayatullah International Moot Court Competition (HIMCC). HIMCC is scheduled to take place from 15th March to 17th March 2024 on campus at HNLU, Nava Raipur, Chhattisgarh, India.
The 1st Justice Hidayatullah International Moot Court Competition (The ‘Moot’) is an annual competition of teams representing various law schools across the world. The 13 editions of the HNMCC have also benefitted from the expertise of an experienced panel of judges. The panel has comprised of Managing Partners of top law firms in the country and sitting judges of the High Court of Chhattisgarh for the final rounds. The preceding rounds have been judged by a stellar pool of Partners from reputed law firms, eminent academicians, and prominent advocates practicing at various High Courts and the Supreme Court of India.
This year, the moot proposition has been drafted with the help of our trusted colleagues at AZB & Partners.
3. Eligibility Criteria
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All students enrolled bona fide on a regular basis in an undergraduate/post-graduate law course (Including LL.M. Programs) or its equivalent conducted by any recognized institution.
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However, only one (1) team shall be eligible to participate, per recognized institution.
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In a system where a university has constituent colleges/institutes/schools/faculty of law/department etc. each such constituent entity can register a team or the university as such can be represented by a team comprising students from different constituent colleges.
4. Team Composition
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Each Team shall comprise of a maximum of three (3) members out of which two (2) members shall be designated as speakers, and one (1) member shall be a researcher.
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The teams may choose to participate without a Researcher. However, either of the other two members must appear for the Researcher Test.
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Once the team composition is communicated to the Secretariat, no change in team composition shall be permitted unless prior permission has been obtained from the Secretariat.
5. Registration Details:
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Registration Deadlines:
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Provisional Registration: 10th January 2024, 11:59 PM IST.
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Final Registration: 20th January 2024, 11:59 PM IST.
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Payment Details: The registration fee for the Competition is ₹ 7,000 and has to be paid either through RTGS/NEFT/IMPS. The payment details can be found in the registration form.
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Please note:
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₹ 7,000 shall be paid at the time of Final Registration.
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Accommodation Fee of ₹3,000 shall be paid post qualification in Memorial Knockout Rounds for the teams opting for the same.
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The Registration form can be accessed here.
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Please note that the Provisional Registration must be completed first by the Moot Court Committee of the Institution, only post which, the Final Registration shall be done.
6. Awards and Trophies:
All participating teams will be provided with a Certificate of Participation. Special awards will be distributed in the following categories:
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Team:
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The team which wins the final round will be adjudged as the ‘Winner of the 1st HIMCC 2024 and will get an amount of ₹ 2,00,000/- along with a trophy.
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The team which secures second place will get the title of ‘Runners-up’ and ₹ 1,50,000/- as a cash prize.
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Best Memorial:
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The team with the highest memorial score (aggregate) will get the ‘Best Memorial’ prize along with a cash prize of ₹75,000/-.
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Best Speaker:
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The speaker who secures the highest score (aggregate) at the conclusion of the Preliminary Rounds will get an award for the ‘Best Speaker’ with a cash prize of ₹75,000/-.
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Best Researcher:
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The researcher with the highest score in the Researcher Test will get the ‘Best Researcher’ prize along with a cash prize of ₹50, 000/-.
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7. Important Links:
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Click here for the Brochure and Moot Proposition of the Competition.
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Click here for the Registration form.
8. Important Dates:
Sr. No. |
Title |
Date |
1. |
Release of Moot Problem |
6th Nov 2023 |
2. |
Opening of Registrations |
10th Nov 2023 |
3. |
Closing of Provisional Registration |
10th Jan 2024 |
4. |
Last Date of Seeking Clarification |
15th Jan 2024 |
5. |
Closing of Final Registration |
20th Jan 2024 |
6. |
Release of Clarifications |
25th Jan 2024 |
7. |
Memorial Submission |
30th Jan 2024 |
8. |
Release of Result of Memo Rounds |
15th Feb 2024 |
9. |
Final competition |
15-17th Mar 2024 |
9. Contact Information:
E mail: himcc24@hnlu.ac.in
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Dr Anindhya Tiwari, Organising Secretary
Phone: +91-9680130090.
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Anirudh Agrawal, Student Convenor
Phone: +91-8839291210.
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Amartya Bajpai, Student Co-Convenor
Phone: +91-9981056071.
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Rahul Taneja, Student Co-Convenor
Phone: +91-7440289388.
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Smita Dey, Student Co-Convenor
Phone: +91-7000289620.
Warm regards,
The Organising Secretariat
1st Justice Hidayatullah International Moot Court Competition, 2024.