Christ University

About CHRIST (Deemed to be University), Delhi NCR

CHRIST (Deemed to be University), Delhi NCR was born out of the educational vision of St. Kuriakose Elias Chavara, an educationist and social reformer of the nineteenth century in South India. He founded the first Catholic indigenous congregation, Carmelites of Mary Immaculate (CMI), in 1831, which administers CHRIST (Deemed to be University), Delhi NCR. It is a premier educational institution, is an academic fraternity of individuals dedicated to the motto of ‘EXCELLENCE AND SERVICE.’ It is a nurturing ground for an individual’s holistic development to effectively contribute to society in a dynamic environment.

About the Moot Court Competition

The Moot Court Committee (MCS) at School of Law, CHRIST (Deemed to be University), Delhi NCR was established in 2019. It is constituted to take the responsibility of administering and regulating the mooting activities at the School of Law. The Moot Court Committee endeavors to provide a nurturing environment to students interested in the art of mooting and advocacy in the long run. In order to achieve this objective, the Moot Court Society wholeheartedly welcomes law students from all around the country for the upcoming 4th National Moot Court Competition, 2024 organized by CHRIST (Deemed to be University) Delhi-NCR. The Competition is scheduled to be held from 8th to 10th February 2024, in an OFFLINE Mode and it shall strive to carry forward the same legacy in providing a holistic experience of mooting.

Eligibility

  • The competition is open for students who are pursuing LLB three year/five- year courses during the current academic year.

  • Each team should consist of three members. However, a two-member team may be allowed to participate with the discretion of the organizers.

  • There shall be two speakers and one researcher designated for each team. The researcher shall be allowed to argue with prior permission of the court and the organizers in case of illness of the designated speakers.

  • Teams should not disclose the identity of their institution; such disclosure shall invite penalties including disqualification. The decision for the same shall be at the discretion of the organizers.

  • No additional team member other than the above three shall be entertained.

  • Each team shall be assigned with the team code. Teams shall use only their Team code for identification purposes. Names of participants may not appear on or within the written submissions.

  • Only one team per college/institution/university shall be allowed to participate.

Registration

The Registration process will take place in two parts:

  1. Memorial Qualifying Round:

    • The registration form should only be filled after making the payment of Rs. 1,000. Please find the payment link here: https://ncr.christuniversity.in/e-services-online-payment-portalncr

    • Each team must register by filling up the registration form through the link: https://forms.gle/iNb7Bvc1jujm6mtX9

    • (Kindly note that this registration fee is only for the Memorial Qualifying Rounds)

    • Each team shall complete such registration on or before 10th January 2024 (11:59 pm IST).

    • Registration fee will be non-refundable, in case of non-participation or of any such reasons.

    • In this form, the participants must upload the screenshot of the payment made (clearly depicting the transaction reference number); only then the registration shall be accepted.

2. Oral Rounds:

  • Only those teams who have cleared the Memorial Qualifying Rounds shall register for the Oral Rounds. Registration for the Oral Rounds shall commence on 21st January 2024.

  • The registration form should only be filled out after making the payment of Rs. 5,100 (with accommodation) and Rs. 4,200 (without accommodation). The link for the same will be provided to the qualifying teams via mail.

  • Each team must register by filling up the registration form through the link which will be provided via mail.

  • Each team shall complete such registration on or before 28th January 2024 (11:59 pm IST).

  • Registration fee will be non-refundable, in case of non-participation or of any such reasons.

  • In this form, the participants have to upload the screenshot of the payment made (clearly depicting the transaction reference number); only then the registration shall be accepted.

Important Dates

Release of Moot Proposition and

Commencement of Online Registration

(Memorial Rounds)

8th December, 2023

Last Date for Clarifications

26th December, 2023

Release of Clarifications

31st December, 2023

Last Date for Online Registration

(Memorial Rounds)

11th January, 2024

Last Date for Submission of Memorials

(Soft Copy)

15th January, 2024

Announcement of Results of Memorial

Rounds

22nd January, 2024

Commencement of Online Registration

(Oral Rounds)

22nd January, 2024

Last Date of Online Registration

(Oral Rounds)

29th January, 2024

Last Date of Submission of Memorials

(Hard Copy)

8th February, 2024

Inauguration and SCC Online Training Session

8th February, 2024

Preliminary Rounds and Researchers Test

8th February, 2024

Quarter- Finals and Semi-Finals

9th February, 2024

Finals and Valedictory

10th February, 2024

Awards/ Trophy

  • Winner- Rs. 80,000 + trophies + EBC Resources

  • Runner up- Rs. 40,000 + trophies

  • Best Researcher- Rs. 15,000 + trophy

  • Best Speaker- Rs. 15,000/- + trophy

  • Best Memorial- Rs. 15,000/- + trophy.

Contact Details

The following people can be contacted in case of any query or clarification relating to any information or any detail related to the competition.

Email: mcs.ncr@christuniversity.in

Student Conveners:

Akshaya Puttur Kamath A S: 9148248737

Meghana Singh Gahlot: 9990955902

Stephin Sinu Oommen: 8448853254

Amogh Pandey: 9910089609

Faculty Conveners:

Sandeep TM: 7829401874

Dify Doyil: 9911645992

Ms. Neha Purohit:7380840267

CHRIST (Deemed to be University), Delhi NCR MARIAM NAGAR, MEERUT ROAD, DELHI NCR GHAZIABAD – 201003

Website: http://www.ncr.christuniversity.in/

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