About the Institution: Established in 2005 under a State Act, Amity University is a leading research private university recognized by the University Grants Commission (UGC) and accredited with an “A+” grade by the National Assessment and Accreditation Council (NAAC). With twenty-one campuses in India and eight international locations, Amity University offers diverse disciplines, including a distinguished law program at Amity Law School, Noida.
Amity Law School, Noida, stands out with accolades such as the South Asia Legal Excellence Award, the Best Emerging Law School Award by SILF and MILAT, and the “Promising Law School” award by Legal Desire. Committed to preparing the next generation of legal professionals, the Law School prioritizes an intellectually stimulating environment for its nearly five thousand students. The curriculum seamlessly integrates legal concepts with practical training, offering three undergraduate five-year LLB programs—BA LLB (H), BBA LLB (H), and B. Com LLB (H). Additionally, the Law School provides three-year LLB, LLM, and PhD programs.
About Student Bar Forum: The Student Bar Forum at Amity Law School, Amity University Noida, is a dynamic student body immersed in legal experiences, including Moot Courts, Mediation-Arbitration, and legal quizzes since 2014. As a committed committee, we oversee the organization of mooting activities and Trial Advocacy Tournaments, upholding the esteemed standards set by Amity Law School Noida. Our responsibilities encompass planning, organizing, and executing moot court and trial advocacy competitions, including a meticulous screening process for participating teams led by our faculty. With a workforce of over 150 dedicated students, the Student Bar Forum passionately fosters the development of future mooters and trial advocates, ensuring maximum participation and commendable performance in prestigious competitions during the last academic session.
Event Details: Trial advocacy is a specialized domain dedicated to enhancing the proficiency and efficacy of attorneys and individuals engaged in the trial process. This field focuses on refining the practical skills necessary for effective courtroom practice. Simulated trials, especially in higher education, act as a valuable resource for students to grasp and internalize the complexities of the law through hands-on practice. The trial provides practical application by bridging the gap between theory and practice. Apply legal knowledge in controlled authentic settings. Effective communication by honing persuasive arguments and developing vital skills necessary for litigation. Provides a platform for a realistic experience by simulating actual court process and complexities.
As a leader in the industry, your involvement with us in our event is an opportunity for your organization to receive exposure and to join other individuals, organizations, and coalitions in our community to provide a platform to all those who due to special pressure and lack of confidence are unable to showcase their talents to the world. The estimated footfall of the event is 150+ participants, 200+ renowned advocates and judges, politicians, eminent personalities, 4500+ students at Amity Law School, and 30000+ students at Amity University.
Important dates:
Last date of registration: 5th January’ 2024
Submission of memorial: 10th January’ 2024
Day of orientation: 17th January’ 2024
Registration Fee: Rs. 3,999+ GST (Payment Link will be sent along with the Registration Confirmation Mail.)
To know more click on SBF TAT BROCHURE and TAT’24 Moot Problem
For Registration, click HERE
