About the Organizers :
Saveetha School of Law established in 2009 aims to strive for Quality Legal Education and maintains higher standards of Legal Research and Training. With its academic autonomy together with flexibility for innovation in teaching in pursuant to excellence, the school is striving to emerge as one of the Best Institutions in the field of Legal education. Saveetha School of Law is ranked 11th among all Law Institutions in India and holds an A++ ranking by NAAC.
About the Competition :
Saveetha School of Law is conducting the prestigious 5th Jus Amicus National Moot Court Competition. Jus Amicus National Moot Court Competition intends to set the right path to reach out to the future needs of legal aspirants to recognize their talent and help them improve their skills of drafting and mooting. After successfully conducting the four editions of Jus Amicus National Moot Court Competition, the Management is very glad and excited for the 5th edition of Jus Amicus National Moot Court Competition, from February 1st – 3rd, 2024. This year’s problem is based upon the Constitutional Law.
Eligibility :
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The Competition is open to students currently enrolled in LL.B. Degree Courses (3 year/5 year) recognized by the Bar Council of India.
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A team cannot have members from more than one institution.
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The maximum number of teams to participate in the first round from an institution shall not exceed 3 teams.
Location :
The Competition will be held offline at Saveetha School of Law, Chennai, Tamil Nadu, India.
Structure of Moot:
The Competition shall comprise of two stages.
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Stage I: Memorial Elimination Rounds
This shall be open to all teams which register for the competition. The results of this round shall be based on the evaluation of memorials and shall determine the 30 teams which will proceed to Stage II.
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Stage II: Oral Rounds
The teams which qualify Stage I shall be eligible to participate in the Oral Rounds, which shall comprise of Preliminary Rounds and Advanced Rounds viz. Quarter Finals, Semi-Finals and Finals.
Registration and Fee:
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While filling the Registration Form [https://forms.gle/sfgANuWd93GuEGm59] , the teams have to choose a primary contact person, alternatively called a ‘Point of Contact’ (“POC”). All communications concerning the Competition will be sent by an e-mail to the nominated contact person.
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The nominated contact person shall convey all the information to the team. The teams must also mention the e-mail of either the respective committee or the head/dean of the institution in the Registration Form.
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After submission of the Registration Form, a mail confirming the provisional registration will be sent to the respective committee or head/dean of the institution.
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The Registration Fee is INR 4000 per team. Registration Fee is mandatory for all teams. [The teams will be provided with 1month subscription of SCC Online for the preparation]
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The Accommodation Fee is INR 2,000 per team. Accommodation Fee is mandatory for the teams that take part in the Oral Rounds of the Competition [which would include food, stay at resort and the travel from the resort to college for 3 days].
NOTE: The local teams (From Chennai only) can contact the coordinators with respect to the Accommodation.
Important Dates:
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LAST DATE TO REGISTER: 30/12/23
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LAST DATE TO SEEK CLARIFICATION: 22/12/23
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MEMORIAL SUBMISSION: 04/01/24
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RESULTS OF MEMORIAL ROUND: 09/01/24
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COMMENCEMENT OF THE COMPETITION: 01/02/24
Official Link:
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Brochure: https://drive.google.com/file/d/1HhKIHvX7n5-5_Cwc443rmmBIECE5SiQV/view?usp=drive_link
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Moot Problem: https://drive.google.com/file/d/18x-HwbY65buix-SFFJGH6poYB3JemAiH/view?usp=drive_link
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RuleBook:https://drive.google.com/file/d/1xLXHrWnpkegTph89nt4G82HAryYBFgtg/view?usp=sharing
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Schedule: https://drive.google.com/file/d/1HhKIHvX7n5-5_Cwc443rmmBIECE5SiQV/view?usp=drive_link
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Registration link: https://forms.gle/sfgANuWd93GuEGm59
Contact Information:
In case of any query, please contact: constilex.ssl@gmail.com or 7904699218 (Mehak. M)
Social Media handles:
Follow our Instagram page @jus.amicus_moot for more updates!
[https://instagram.com/jus.amicus_moot?igshid=OGQ5ZDc2ODk2ZA%3D%3D&utm_source=qr]
To know more click on jus amicus, BROCHURE FINAL, Rule Book FINAL (2) and PROPOSITION
