1st Mar Gregorios National Moot Court Competition

About the event

The 1st Mar Gregorios National Moot Court Competition is the maiden venture of Mar Gregorios College of Law, Thiruvananthapuram, scheduled to be held offline from 25th to 27th of January, 2024. The competition aims to provide a stimulating platform for young legal minds to showcase their advocacy skills, engage in rigorous legal research and harness networking opportunities with fellow competitors, faculty, and legal professionals.

About the Organization

Nestled amid the picturesque environs of Mar Ivanios Vidya Nagar, the humble yet vibrant Mar Gregorios College of Law aspires to be a wellspring of academic excellence in legal education. Though our institution was established as recently as 2012, we strive to build upon the proud legacy of this campus, founded in 1949 by the esteemed Archbishop Geevarghese Mar Ivanios. The institution was conceived and made a reality by His Beatitude Baselios Cardinal Cleemis, the head of the Malankara Catholic Church.

Since our beginnings a decade ago, we have diligently evolved into a center of educational excellence, attaining the distinction of being Kerala’s sole NAAC-accredited law college. We offer five-year integrated B.A., LL.B., BBA, LL.B. and B.Com., LL.B. courses at the undergraduate level, and a specialized LL.M in Constitutional Law at the postgraduate level. Though we have been honored with accolades such as the SILF-MILAT National Institutional Excellence Award, our true reward is shaping bright legal minds and contributing meaningfully to the field of law. Beyond academics, we strive to spark creativity and inquiry across diverse realms, providing a holistic educational experience.

Eligibility

1. Students pursuing the three or five-year courses of the LL.B. degree or its equivalent in the academic year 2023-24 from any recognized law school/college/University in India are eligible to participate.

2. Each college shall send only one (1) team of such eligible participants.

3. Each team shall comprise a minimum of two and a maximum of three members. In a team of two members, both the members shall be designated as Speakers. In a team of three members, two members shall be designated as Speakers and the third member of the team shall be designated as a Researcher.

4. No additional member or team coach is allowed to accompany the team.

Registration

Teams shall pay an amount of INR 3000 for the Preliminary Registration. Selected teams which qualify to the next Preliminary Oral Round shall pay an amount of INR 2000 for the Final Registration.

Prizes

The Winning team and Runner-Up team would be awarded Trophies, Cash Prizes and Certificates in recognition of their achievements. There will also be awards for the Best Memorial, Best Advocate and Best Researcher based on the evaluation during the competition. All participating teams will be awarded Participation Certificates.

Important Links

1. Preliminary Registration: https://forms.gle/QfY9dQJbnBppQrTM7

2. Final Registration: https://forms.gle/gyxdYzHRewpqLEdf7

3. Payment Link: https://feebook.southindianbank.com/FeeBookUser/org?id=295

4. Proposition and Rules: https://drive.google.com/file/d/1o5Ke86XgpLKfzjsYW6XItoMe4xGpgX7O/view?usp=drive_link

Contact Information:

Faculty Coordinators

Mr. Manoj Krishna, Associate Professor

Mrs. Sushma George Mathew, Assistant Professor

Mrs. Nandhu C., Assistant Professor

You can mail your clarification to faculty coordinators at mgclmoot2023@mgcl.ac.in

Contact of Student Coordinators

Muhammed Nihal, President, Moot Court Society

+91 94474 38585

muhammadnihaal@outlook.com

Aleena Johnson, Vice-President, Moot Court Society

+91 88489 09723

johnsonaleena8@gmail.com

To know more click on MGNMCC – PROPOSITION AND RULES