Shri Dattopant Thengadi Memorial

About Amity Law School

Amity Law School, Amity University Madhya Pradesh was established in 2013. Amity Law School conducts two integrated 5-year undergraduate courses (B.A LL.B, BBA LL.B.); LLB (Hons) (3 Years); LL.M. (One Year); and Ph.D. programs in law-related subjects.

About the Event

Moot Court Committee, Amity Law School, Amity University Madhya Pradesh is privileged to invite you to advance premier-level arguments and to hone your research as well as argumentative skills on a National level event of Moot Court Competition which shall be judged and presided over by the Hon’ble Justices (sitting or retired) of the Court of law and renowned Advocates in the arena of Criminal & Corporate Laws.

Having successfully organized various webinars and competitions in a row, this edition speaks of our efforts that aim at improving the whole experience by ensuring that the teams are met with a challenging problem based on contemporary and developing aspects of Law.

General Details

  • Date: November 24-25, 2023

  • Mode: Offline

  • Venue: Amity University Madhya Pradesh, Gwalior.

Eligibility Criteria

The Competition shall be open for ‘bona fide’ students who are pursuing an integrated 5-year or 3-year Law Program in India from an institution recognized by the Bar Council of India.

General Rules

  • The official language for the competition shall be English only.

  • Each team shall consist of a minimum of two (2) members and a maximum of three (3) members.

  • Teams comprising two members shall only have two (2) speakers and teams comprising three members shall have two (2) speakers and one (1) researcher.

  • The final results and the winners shall be announced during Valedictory Ceremony.

Registration Details

  • Registration link has been annexed below for convenience.

  • Registration Fees is INR 5000/- per team.

  • The details of the payment are mentioned in the Brochure.

  • Fee Once paid, would be non-refundable.

  • The first 30 teams will be registered based on “first come first serve”.

Important Dates

  • Date of the Competition- November 24-25, 2023

  • Last date of registration- November 12, 2023

  • Date of release of clarifications- November 14, 2023

  • Last date Memorial Submission in soft copy- November 18, 2023

  • Last date of Memorial Submission in Hard Copy– November 23, 2023

Prizes

  • Winner: INR 30,000- & 1-Year SCC online Subscription worth INR 43,500.

  • Runner- Up: INR 21,000

  • Best Speaker: INR 10,000

  • Best Memorial: INR 10,000

  • Best Researcher: INR 10,000

  • Location: Amity University Madhya Pradesh, Gwalior.

Contact Information

In case of any queries, please contact us on our official e-mail, i.e. mccals2023@gmail.com or

Ms. Shubhangi Gupta (Faculty Convener) — +91 7999370892

Mr. Devanshu Sharma (Student Convener) — +91 7999077977

Mr. Siddharth Dixit (Student Convener) — +91 7610576948

Registration link:

Link to the brochure and moot preposition:

https://www.lawctopus.com/wp-content/uploads/2023/10/Brochure-2.pdf

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