adovacy-compitiion (1)

Date & venue of the competition:

The competition will take place in hybrid mode. The Preliminary and Quarter Finals of the Competition shall be held from 2nd December 2023 to 3rd December 2023. It will be held online through a conference platform whereas the Semi-Final and Final round of the Competition shall be held from 23rd December 2023 to 24th December 2023. It will be held in physical mode in ICFAI Law School, ICFAI University, Dehradun.

About the Trial Advocacy Competition

This year’s case has been drafted to test the knowledge, research aptitude and application of law by the participants in the field of law with regards to free speech in the present criminal justice system and constitutional provisions governing the freedom of speech and expression.

About ICFAI Law School, Dehradun

ICFAI Law School, a constituent of the ICFAI University, Dehradun was established with the objective of developing a new generation of legal professionals through a comprehensive as well as contemporary body of knowledge integrating law with Management/ Humanities to provide students with analytical, world-class, innovative and socially relevant, career-oriented, quality legal education through inclusive technology-aided pedagogies and research, in order to produce a vibrant community of legal professionals.

Eligibility

The competition is open for students who are studying LLB three year or five-year courses during the current academic year.

Team Composition

The team composition, for the competition, shall be comprised of 5 (five) members (2 Speakers and 3 Witnesses).

Registration Details

Registrations are open from 3rd October. The teams must register online by 22nd October.

Institutions/Teams interested in participating in the Competition will have to provisionally register by filling this form and only after confirmation of provisional slot by the Organizers, should they complete the formalities of the final registration.

Provisional Registration Form: https://forms.gle/uactnQLmo5o2Cmrp6

Only the teams who have received confirmation of provisional registration via an e-mail from the Organizers must submit the registration form which shall be mailed to the submitted email ID and pay the registration fee provided in the mail.

  • Only 32 teams will be registered to participate in the competition on a first-come-first- serve basis.
  • Participants will receive an automated system generated acknowledgement on successful submission of registration. Participants will receive approval as acceptance of their request for participation within 4 days of registration.

The teams can register by filling in the Google form which will be sent to provisionally registered email ID. The Registration process would be concluded only after full payment of the registration fee.

A non-refundable registration fee of INR 2500/- is to be paid online by 22nd October 2022.

Receipt of the online payment to be sent by email to: icfaitrialadvocacy@iudehradun.edu.in

In the event if a team drops out of the competition or is disqualified the team next in line as per registration data (When the registration exceeds beyond the permitted 32 teams) will be offered the chance to participate in the competition at short notice.

Such teams will have to submit memorials to be eligible at least a day prior to the start of the competition.

Relevant Documents can be found on this link.

Awards

  • Winning Team: Cash Prize of INR 30,000/-
  • Runner-up Team: Cash Prize of INR 20,000/-
  • Best Advocate: Cash Prize of INR 7,000/-
  • Best Witness: Cash Prize of INR 7,000/-
  • Best Memorial: Cash Prize of INR 5,000/-
  • 2nd Best Advocate: Cash Prize of INR 4,000/-
  • 2nd Best Witness: Cash Prize of INR 4,000/-

NOTE: All the Award Winners will be felicitated with a Trophy and a Certificate of merit + Online internship opportunities and certificate courses will be awarded from our knowledge partners.

All the participants will be issued participation certificates.

Contact Information

Any clarifications for the competition can be sought from:

Trial Advocacy Committee, The ICFAI Law School, ICFAI University, Dehradun

E-mail ID: icfaitrialadvocacyiudehradun.edu.in

Student Convener: Tanay Dubey (+91 7380538450)

Student Joint Convener: Abhay Pandey (+91 7007570215)

Student Joint Convener: Utkarsh Srivastav (+91 9598530048).

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One comment

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