Learning becomes effective when the purpose of study is known, it becomes easy when its fundamentals are known.
Interdisciplinary approach to legal studies develops independent thinking process, inculcates reasoning ability and boosts confidence of a student.
‘Vidhishilpakar’, Certificate Program is designed to understand the interplay of law and legislation with political, social and economic sciences. The program aims to equip law students to understand as to how to conduct themselves in their journey of legal education and to build strong foundations for their careers.
The Lectures in the program will be delivered by eminent academicians and senior lawyers.
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Eligibility |
Any Law Student |
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Dates |
16th October — 21st October, 2023 |
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Duration |
6 Days |
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Number of Seats |
60 |
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Mode of Conduct |
Online Sessions |
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Registration |
Online |
Registration shall be open from 5th October to 16th October 2023 (both days inclusive).
Payment shall be done online through Direct SBI, Net banking and Credit card only.
Debit Card payments shall not be accepted.
Registration Fees: Rs. 3000/- (Inclusive of GST)
[Fee Breakup — Rs. 2542.37/- (Program Fees) + Rs. 457.63/-(GST)]
Certificates will be awarded only to participants who attend all the sessions and submit all assignments. Assignments shall be assessed based on assigned research activities and presentation of case analysis.
Contact Details:
(A) Faculty Co-ordinators:
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Ms. Smita Sabne
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Mr. Pratik
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Ms. Divyashree Dacha
(B) Office Co-ordinator:
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Ms. Deepali Manjarekar — M: 9922969717, email: deepali.manjarekar@ilslaw.in
Click Here for the Schedule.
Click Here for the Flyer.
Registration Link: Register and Pay Now
