Policy Drafting Competition

LHSS Collective of MNLU Mumbai is inviting registrations for the Inaugural Edition of its Policy Drafting Competition in association with PLR Chambers, Right to Education Resource Center (IIM Ahmedabad) and EBC-SCC Online. Registrations close on 15th October 2023, 11:59 PM IST.

ABOUT MNLU MUMBAI

Maharashtra National Law University Mumbai, established under Maharashtra Act No. VI of 2014, is one of the premier National Law Universities in India. The Act envisaged to establish a National Law University in Maharashtra to impart advanced legal education and promote society-oriented research in legal studies for the advancement of societal life of the people in the country.

ABOUT LHSS COLLECTIVE

The LHSS Blog of MNLU Mumbai, established in January 2022, metamorphosed into the LHSS Collective after 11 months of its inception, as the founding vision of the blog stirred us to expand our operations, outreach and team. The LHSS Blog was formed due to an observable lack of platforms in the global south which were dedicated to studying the intersection between Law and Social Sciences.

ABOUT THE COMPETITION

The LHSS (Law, Humanities and Social Sciences) Collective is coming out with its first edition of Policy Drafting Competition.

As unscrupulous digital data collection poses a threat to our privacy and erodes trust in an ever intrusive digital healthcare system, a policy addressing digital healthcare privacy becomes critical. One that safeguards personal data, ensures informed consent, mandates robust security measures, and upholds legal compliance, all of which are essential for ethical and secure digital healthcare practices.

This competition offers a valuable opportunity for individuals to learn the nuances of policy drafting and hone their skills in that respect. Participants will gain insights into the entire drafting process, from identifying issues to striking a balance between idealism and pragmatism. Policy drafting enhances students’ capacity to observe current legal issues, propose solutions, and broaden their knowledge, analytical skills, and interpretation of the law.

PRIZES AND INCENTIVES

First Prize (Law Category)-

  • Internship Opportunity at the prestigious PLR Chambers
  • Free access to all events of the LHSS Collective for a period of 1 year

Runner Up (Law Category)-

  • Internship Opportunity at the LHSS Collective

First Prize (Non-Law Category)-

  • Opportunity to attend the prestigious RTERC Winter School at IIM Ahmedabad. All Costs borne by the LHSS Collective (excluding travel costs)
  • Free access to all events of the LHSS Collective for a period of 1 year

Runners Up (Non-Law Category)-

  • Internship Opportunity at the LHSS Collective

TIMELINE

1 October: Publication of the Problem Statement

15 October: Registrations Close

16 October: Deadline for Queries Pertaining to the Problem

17 October: Orientation and Briefing

6 November: Deadline for Submission

20 November: Publication of Results

WHO CAN REGISTER FOR THE COMPETITION

The competition is open to all bonafide students who are enrolled in Undergraduate/Postgraduate/Doctoral studies from recognized institutions of higher education in India.

Team participation is not allowed, participants must apply individually.

REGISTRATION FEE

The registration fee for each participant is INR 500/- (Five Hundred Only).

Students interested to participate in the competition may register by filling in the Google form, the link for which is attached here.

The Last Date of Registration: October 15, 2023; 11:59 pm IST.

OUR COLLABORATORS

LHSS Collective is proud to announce PLR Chambers (New Delhi) and RTERC at Indian Institute of Management, Ahmedabad (Right to Education Resource Centre) as its prestigious collaborators for the Policy Drafting Competition. Our collaborators have agreed to provide internships to the winning participants and RTERC has agreed to reserve a slot for the winner at their renowned Winter School Programme. We are elated to have EBC and SCC Online as our exclusive media partners.

GET IN TOUCH

All queries related to the competition will be addressed through the official mail ID mentioned below-

E-mail: lhsscollab@mnlumumbai.edu.in

Phone number: (022) 25703188 / +91 7498207519 (between 10.30 am and 4.30 pm)

Website: https://lhsscollective.in/

Click here to view the Problem Statement

Click here to view the Submission Guidelines

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