ABOUT NLUJA
National Law University and Judicial Academy, Assam (NLUJAA) was established by the National Law University and Judicial Academy, Assam N Act, 2009 (Act No. XXV of 2009) as the fourteenth National Law University, located in Guwahati, and the first of its form in Northeast India. NLUJAA is committed to inculcating academic excellence to prepare leaders of law who shape the country with their knowledge, wisdom, discovery, and creativity. It has a mission to consistently strive to emerge as a leader in the domain of legal education by way of creating a forward-thinking curriculum.
ABOUT CARCL
The University also comprises a number of functional research centers among which the Centre for Advanced Research in Corporate Law (CARCL) is one such that is engaged in diverse activities in spreading education and awareness in the corporate sector. The Centre conducts research, workshops, seminars, and capacity-building programs for academicians, entrepreneurs, students, and other interested individuals and companies in the ever emerging areas of corporate law. Apart from academic development, the Centre focuses on various other activities in the corporate sector, such as providing research work and consultancy services to various agencies, both national and regional, in policy research and implementation. The Centre tries to further these programs and work with different agencies and institutions focusing on corporate issues in the Northeast region.
ABOUT CHAMBERS OF ABHINAV MISHRA
Chambers of Abhinav Mishra, Advocates & Solicitors was established in 2018 and has emerged as one of the eminent legal service providers for its diverse practice capabilities. The Chambers caters to pan India matters and is focused on providing strategic, innovative, and holistic legal solutions to its clients. The Chambers assists its clients in corporate commercial litigation, white-collar crimes, insolvency and bankruptcy, restructuring of debt(s), private equity, mergers and acquisitions (M&A), negotiations along with a whole range of legal services including hearings at Courts/Tribunals, arbitration proceedings, securing & defending Intellectual Property Rights, client briefings and conferences, opinion(s) and guidance, agreements and contracts to draft, research work, due diligence, and several other related activities.
ABOUT THE COURSE
This 7-day certification course on “Insolvency and Bankruptcy Laws in India” is intended for students, academicians, professionals, advocates and all other interested participants. The course will include more than 27 hours of instruction divided in 13 Sessions. The course has been graced by renowned and experienced professionals in the field of IBC as course instructors including advocates and partners of law firms like Cyril Amarchand Mangaldas and Vidhi Partners. The detailed list of instructors along with session titles has been provided in the brochure.
The top 5 performers will be given a 3 months subscription to IBCLaws.in and a golden opportunity to intern for 4 weeks at Chambers of Abhinav Mishra: Advocates & Solicitors.
DETAILS
Date: 14th October-20th October
Venue: National Law University and Judicial Academy, Guwahati, Assam
Mode: Hybrid. Online and physical classes both are available.
REGISTRATION
Registration Fees: Rs. 2000/- (Online/Offline)
Registration link:- https://docs.google.com/forms/d/e/1FAIpQLScB6FzizpkkhV7-hxLqqKeF6PCKhSBn55ueSMOrsir4xn1lzQ/viewform
Payment link:- https://easypay.axisbank.co.in/easyPay/makePayment?mid=NTgwMzQ
Please refer to the brochure attached with the mail to access the registration link and know more about the course. CARCL Brochure (updated)
Kindly contact the undersigned in case of any queries.
Dr. Monmi Gohain, Asst. Prof of Law, NLUJAA (Faculty in-charge) – +91 8876513051, monmi.gohain@nluassam.ac.in
Pranav Gandhi – +91 8210642141, p.gandhi@nluassam.ac.in
Vitthal Dixit – +91 9170544499, vitthald@nluassam.ac.in
