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Faith, belief and Religion cannot affect Right to choose life partner: Delhi High Court

Faith, belief and Religion cannot affect Right to choose life partner: Delhi High Court

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Published on September 29, 2023October 16, 2025By Ridhi

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Previous storyBengaluru Court issues mandatory injunction to X Corp to suspend social media account of “The Liver Doctor”

Next storyPeriod treated as ‘not spent on duty’ must be construed for back wages and not for seniority and promotion: Delhi High Court

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3 comments

reyhan Oct 4, 2023

terimakasih infonya menarik banget

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