About Geeta Global Law School, Geeta University, Panipat, Delhi-NCR
The broad general function of the law department at Geeta University is to delineate legal boundaries within which the management of the corporation is free to exercise its ingenuity in successfully managing the corporate enterprise. With the idea of bringing radical changes into Legal Education in India to make it more modern, socially relevant, economically viable, and professional job-oriented, best efforts are being made to revise the Syllabus and the new Course Curriculum as and when required.
The Geeta Global Law School has included Competition Law, Cyber Law, Banking and Law, Mines Law, Maintenance Law, Banking and Insurance Law, International Trade Law, etc., in its syllabus, keeping in view the modern needs of society.
About Geeta Institute of Law (GIL), Panipat, Delhi-NCR
The Institute is located on NH-1, G.T. Road Panipat, just 50 minutes from Delhi. The institute was granted affiliation by Kurukshetra University, Kurukshetra, in 2007, and affiliation has been approved by the Bar Council of India. Geeta Institute of Law is one of the prestigious Law institutes, having honoured as being ranked 8th in the Top Outstanding Law Schools of Excellence in India by GHRDC — CSR (2022). We are proud of having entered into a Memorandum of Understanding (MOU) with the Common Law Admission Test for using the CLAT score for admission to the Geeta Institute of Law.
The method of teaching in GIL includes Lectures, Discussion, Case Law Analysis, Moot Court Competitions, Training, Project Assignments, Court Visits, and Legal Aid Programmes. The Internship and Placement cell of GIL works throughout the year and provides a structured interface for building relationships and networking with legal professionals from the industry.
About Kathmandu School of Law (KSL), Nepal
Kathmandu School of Law (KSL), established in 2000 AD as an affiliate of Purbanchal University, is a community-based, non-profit academic institution that upholds its unrestrained commitment to a pragmatic, research-based and community-responsive legal education in the country. It was conceptualised within the ambit of a non-profit movement dedicated to serve the need for an academically sound and functionally feasible legal education in Nepal. This is the first and only Law School to be QAA Certified by the University Grants Commission, Nepal. Further, NICA, one of the independent survey institutions, ranks KSL as the 122nd best Law School in the world, 42nd in South Asia and 1st in Nepal.
About International Conference
Given the context of the functions that the Constitutions are mandated to perform, they are meant to be living documents. The idea is also supported by the fact that the societies which the Constitutions govern are dynamic in nature and, therefore, subject to constant change. Comparative Constitutional Law as a discipline provides different avenues for a better understanding and solutions to these changes and consequent issues. The changing dimensions of globalised societies and the emergent issues have time and again posed many questions about the very role and place of the Constitutions. Consequently, contemporary issues have opened new avenues for future discourse in some of the most foundational areas; it is where the role of comparison between constitutions becomes relevant and important.
Therefore, there is an urgent need to deliberate on some aspects concerning its role in today’s social and legal scenario and how the best results can be achieved with the tool of comparison. Considering it to be an area of utmost importance, this International Conference aims to provide a platform for all scholarly minds to share their ideas and new approaches to entertain the questions relating to contemporary constitutional issues around the globe. At the same time, the Conference will bring out exceptional scholarship to show light on the future discourse of Comparative Constitutional Law.
Theme for the International Conference
Contemporary Trends in Comparative Constitutional Law: Deliberating the Issues and Challenges
Sub-Themes for the International Conference
- Interpretation of the Fundamental Rights
- Rights of the LGBTQIA++ Community
- Concept and Importance of Comparison in Constitutional Law
- Affirmative Action across the World
- Theoretical Aspects Related to Comparative Constitutional Law
- Anti-Discrimination Provision of the Constitutions
- Gender Parity on the World Level
- Significance of Other Social Sciences in Comparative Constitutional Law
- Independence of State Institutions and the Constitutions
-
Limitations attached to the Comparative Exercises
Note: The above-mentioned sub-themes are not exhaustive. The author can select any other sub-theme related to the central theme.
Submission Guidelines
For Abstract: The abstract should not exceed 250 words and must be accompanied by a cover page stating the following:
- Sub-theme of the paper
- Title of the Paper
- Name of the author (s)
- E-mail address of the author (s)
- Postal address and Contact Number of the author (s)
-
The ABSTRACT must be emailed to seminar@geeta.edu.in with the subject “SUBMISSION OF ABSTRACT FOR INTERNATIONAL CONFERENCE” on or before 05th October 2023.
For Full Research Paper: The following guidelines should be followed:
- The paper should have a length of 4000 to 6000 words (exclusive of footnotes).
- There can be only one author and one co-author. The inclusion of more than one co-author will result in automatic disqualification.
- The main text should be in Times New Roman with font size 12 and 1.5 line spacing.
- The footnotes should be in Times New Roman, font size 10, with single line spacing.
- One-inch margins on all sides should be maintained.
- Citation style: Harvard’s Bluebook Legal Citation System, 20th Edition.
-
All correspondence must be sent to email: seminar@geeta.edu.in
The FULL PAPER must be emailed to seminar@geeta.edu.in with the subject as “SUBMISSION OF FULL PAPER FOR INTERNATIONAL CONFERENCE” on or before 10th November 2023.
Note: All submissions must be the author’s original and unpublished work. A similarity index (plagiarism) of more than 10 % will attract immediate disqualification.
Mode of Presentation
- For Indian participants, presentations will be conducted in Offline Mode.
-
For International participants, the mode of the presentation shall be Online: through ZOOM or Google Meet.
Important Dates for the International Conference
Submission of Abstract |
05th October 2023 |
Confirmation of Abstract |
10th October 2023 |
Last date of Payment of Fees & Registration |
20th October 2023 |
Submission of Full Paper |
10th November 2023 |
International Conference |
26th November 2023 (Sunday) |
Important Note: The above-mentioned dates shall be strictly followed.
Registration Fees
For Indian Participants:
S.NO. |
CATEGORY |
REGISTRATION FEE (Single Author) |
REGISTRATION FEE (Two Co-Authors) |
I. |
Student |
INR 750/- |
INR 1200/- |
III. |
Research Scholar |
INR 1000/- |
INR 1500/- |
IV. |
Academician and Professional |
INR 1200/- |
INR 1800/- |
For Participants from Nepal:
S.NO. |
CATEGORY |
REGISTRATION FEE (Single Author) |
REGISTRATION FEE (Two Co-Authors) |
I. |
Student |
NPR 1000 |
NPR 1600 |
II. |
Research Scholar |
NPR 1200 |
NPR 2000 |
III. |
Academician and Professional |
NPR 1500 |
NPR 2500 |
For Participants from other countries:
S.NO. |
CATEGORY |
REGISTRATION FEE (Single Author) |
REGISTRATION FEE (Two Co-Authors) |
I. |
Student |
USD 15* |
USD 20* |
III. |
Research Scholar |
USD 20* |
USD 30* |
IV. |
Academician and Professional |
USD 30* |
USD 45* |
*Note: For participants from other countries, the International Conference Committee will provide the need-based scholarship in the total registration fees. A request for the scholarship should be sent along with the abstract.
- Registration fee includes conference kit, high tea, and lunch.
-
All the delegates are requested to bring one ID Proof along with them. This applies only to Indian Participants.
Accommodation
Accommodation facility will not be provided to the participants. However, the Institution will provide the contact numbers of nearby hotels and guest houses.
Registration Details
- Both in the case of single and co-authorship, all the participants are required to register separately.
-
While filling out the Google form, participants will be required to upload the screenshot or receipt of the payment made.
-
Therefore, the participants are first required to pay the registration fee and then register.
-
Registration can be done by filling out the following Google form latest by 20th October 2023:
Google form Link for Registration and Fee Receipt:
https://forms.gle/QEB3bBY7WUu6M4kx6
Payment Details
Payment can be made through RTGS/NEFT or by using various online channels such as Paytm, Google Pay etc. The following are the bank details:
Bank/Branch Name: HDFC Bank, Samalkha, Panipat
Account Holder Name: Geeta Institute of Law
Account Number: 13251450000062
IFSC Code: HDFC0001325
For International Payments, in place of the IFSC Code, use SWIFT CODE: HDFCINBB
Note: Kindly take the screenshot or receipt of payment to upload in the Google form while registering. The registration fee is not refundable.
Certificate of Presentation
- All paper presenters shall receive the Certificate of Participation and Presentation.
-
In the case of co-authors, at least one author must present the paper.
Certificates of Excellence and Best Presentation
- The three best papers will be awarded the “Certificate of Research Excellence”.
-
The three best paper presenters will be awarded the “Certificate of Best Presentation”.
Publication of Best Research Papers
- The organising committee of the International Conference will scrutinise all the research papers submitted for the presentation.
- After the detailed review process, the twenty best papers will be published in an edited book.
- This process will be undertaken once the International Conference is concluded.
-
While submitting the full paper, the authors are required to submit the scanned copy of the “Copyright Form”. Click here for the Form.
Disclaimer
In case of any legal dispute concerning the International Conference, the Civil Courts of the Panipat District of Haryana shall have the Jurisdiction.
Contact Us
For any query regarding the international seminar, contact at:
Email: seminar@geeta.edu.in
Contact No.: +91-9896036400
Organising Committee
Patron In Chief
Mr. S.P. Bansal
Chancellor, Geeta University, Delhi-NCR
Mr. Nishant Bansal Pro-Chancellor Geeta University, Delhi-NCR |
Mr. Ankush Bansal Pro-Chancellor Geeta University, Delhi-NCR |
Patrons |
|
Dr. Saurabh Chaturvedi Professor & Dean Geeta Global Law School |
Prof. (Dr.) Yubaraj Sangroula Professor & Executive Director Kathmandu School of Law |
Organising Secretaries |
|
Dr. Subhash Kumar Professor & Principal Geeta Institute of Law |
Prof. (Dr.) Atindra Dahal IQAC Department Head Kathmandu School of Law |
Conference Convener Mr. Divyanshu Chaudhary Geeta Institute of Law |
|
Co-Conveners |
|
Dr. Puja Paul Srivastava Geeta Global Law School |
Ms. Vanita Sharma Geeta Institute of Law |
Student Coordinators |
|
Mr. Nitin Singhroy |
Mr. Vishesh Chhabra |
Mr. Utkarsh Malik |
Ms. Anshika Kharb |
Knowledge Partners
SCC Online and Eastern Book Company Publishing Pvt. Ltd. are the Knowledge partners for the International Conference.