About:
The 1st edition of the NLUJ-NHRC Moot Court Competition [“Competition”], conducted by National Law University, Jodhpur, India in collaboration with the National Human Rights Commission is scheduled to take place from October 6-8, 2023.
NLU Jodhpur is a premier national law university of India which was established in 1999 and in its short existence has carved out a niche for itself, by encouraging a holistic study of law among students. In furtherance of this objective, the 1st NLUJ-NHRC Moot Court Competition has been conceived as an initiative to increase awareness and interest in the field of Human Rights Law among students of the various law schools across the country. With the successful organisation of the inaugural edition, we expect the Competition to grow by leaps and bounds, witnessing participation of around 24 top law schools in this edition. The successive years will enable the Competition to become one of the foremost human rights moot court competitions in India. We are also privileged to be associated with SCC Online and Eastern Book Company, both industry leaders in the provision of online research services that are tailored specifically for legal professionals, as two of our knowledge and research partners.
The Competition will be a prestigious event that aims to provide law students with a platform to hone their advocacy and research skills while fostering a spirit of healthy competition.
Venue:
National Law University, Jodhpur
N.H. 65, Nagaur Road, Mandore, Jodhpur-342304 (Raj.)
Dates:
6th — 8th October, 2023
Moot Proposition:
Click HERE
Rules:
Click HERE
Registration Details:
Click HERE
Important Dates:
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Commencement of Registration and Release of the Proposition: September 3, 2023
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Last Date for seeking Clarifications to the Proposition: September 18, 2023
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Release of Clarifications to the Proposition: September 22, 2023
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Last Date of Registration for the Competition: September 15, 2023
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Last Date for Submission of Electronic Copy of the Memorials: September 29, 2023
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Competition Dates: October 6-8, 2023
Provisional Registration:
Provisional registration, in case the team composition has not been determined, may be done by sending an e-mail confirming participation.
Kindly direct all correspondence related to the competition to nhrc.nlujmoot@nlujodhpur.ac.in
Cash Prizes:
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Winning Team: Rupees 45,000
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Runners Up Team: Rupees 30,000
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Best Memoranda: Rupees 8,000
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Best Student Advocate: Rupees 7,000
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Second Best Student Advocate: Rupees 5,000
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Best Student Advocate of the Finals: Rupees 5,000
Contact:
For any queries, kindly write to nhrc.nlujmoot@nlujodhpur.ac.in or contact any of the following persons:
Akshita Saxena +91-8826588680
Convenor, Moot Court Committee
Parth Goyal +91-9205512734
Co-Convenor, Moot Court Committee
Rashmin Kansal +91-9051600316
Co-Convenor, Moot Court Committee
