moot-court--compition (1)

About Faculty of Law, University of Lucknow

The Faculty of Law, University of Lucknow is a pioneer legal institution of India. It was established in 1921 with three teachers. Mr. Jag Mohan Nath Chak was its first Dean. The real architect was Prof. R. U. Singh, with great zeal and enthusiasm he organized teaching and research in the faculty in a systematic way. He held the office of Dean, Faculty of Law till 1956. He also structured the Law Faculty of Delhi University and Faculty of Law, B.H.U. Dr. Shankar Dayal Sharma (Former President of India) and Dr. Avtar Singh ( Well Known authority on contract law ) are some renowned alumni of the Faculty of Law, University of Lucknow.

About Competition

Lucknow University Moot Court Association, Faculty of Law, University of Lucknow is pleased to announce the 4th National Moot Court Competition from 13th October – 15th October, 2023 .

Any recognized Law School/College/University shall be entitled to send a maximum 2 (two) teams to the Competition.

Registration Process- 

All teams that desire to participate in the competition must fill the Google registration form before 7th September, 2023 through the link – https://forms.gle/nhL7AUAqX9CU3UpaA

Google Forms: Sign-in

Access Google Forms with a personal Google account or Google Workspace account (for business use).

forms.gle

Registration Fees– 

Rs. 6000 ( With Accommodation) 

Rs. 3000 ( Without Accommodation) 

The payment details are mentioned in the brochure.

Important Dates- 

Date of the competition – 13th-15th October, 2023

Last Date of Registration & Online Payment – 7th September, 2023

Last Date to seek Clarification – 20th September, 2023

Release of Clarification – 22nd September, 2023 

Last Date to Submit Soft Copy of Memorials – 7th October, 2023

Last Date to Submit Hard Copy of Memorials – 10th October, 2023

Inaugural ceremony & exchange of Memorials – 13th October, 2023

Researcher Test – 13th October , 2023

Prelims Round 1 & 2 – 14th October, 2023

Quarter Round – 14th October, 2023

Semi Final Round – 15th October, 2023

Final Round – 15th October , 2023 

Valedictory Ceremony – 15th October, 2023 

To Know More, refer Brochure and Moot Proposition

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.